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Allahabad High Court judgments, 2010

4,510 judgments · page 209 of 226

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High Courts02 Feb 2010Dismissed

Man Mohan Nath Sinha Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0117

Evidence Act, 1872 — Section 53Penal Code, 1860 (IPC) — Section 408, 409, 420Prevention of Corruption Act, 1988 — Section 13
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High Courts02 Feb 2010Dismissed

Commissioner of C. Ex. Vs Kitply Industries Ltd.

Allahabad High Court · (2010) 252 ELT 18

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High Courts02 Feb 2010Dismissed

Smt. Kanchanpati Devi Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0082

Constitution of India, 1950 — Article 14, 16, 311
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High Courts02 Feb 2010Dismissed

Union of India (UOI) Vs Jogeshwar Prasad and Another

Allahabad High Court · (2011) ACJ 1372 : AIR 2012 All 12 : (2010) 4 AWC 3700

Constitution of India, 1950 — Article 21Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 154, 156
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High Courts02 Feb 2010Allowed

Bansal Motors Vs State of U.P. and Others

Allahabad High Court · (2011) 38 VST 21

Uttar Pradesh Trade Tax Act, 1948 — Section 21, 8, 8(1), 8(1A), 8(1B)Uttar Pradesh Trade Tax Rules, 1948 — Rule 41(8)
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High Courts01 Feb 2010

Chandra Bhushan Mishra and Another Vs State of U.P.

Allahabad High Court · (2010) 2 ACR 2126

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 506
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High Courts01 Feb 2010

Kedar Rajbhar and Another Vs State of U.P.

Allahabad High Court · (2010) 2 ACR 1198

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
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High Courts01 Feb 2010Allowed

Mohd. Idris and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 4 AWC 3711

United Provinces Municipal Board Surcharge Rules, 1948 — Rule 3, 4, 5Uttar Pradesh Municipalities Act, 1916 — Section 173A, 48, 81
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High Courts01 Feb 2010Allowed

Duncan Industries Ltd. Vs Presiding Officer and Another

Allahabad High Court · (2010) 3 LLJ 595

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High Courts01 Feb 2010Allowed

Nakli Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 2846

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High Courts01 Feb 2010Allowed

Chattu Vs State of U.P. and Others

Allahabad High Court · (2010) 2 AWC 2036 : (2010) 3 BC 72

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High Courts01 Feb 2010Allowed

Rama Devi and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 02 AHC CK 0288

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
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High Courts01 Feb 2010Dismissed

Manna Lal Singh and Others Vs Shyam Narain Dixit and Others

Allahabad High Court · (2010) 02 AHC CK 0262

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts01 Feb 2010Allowed

Committee of Management, Sarvodaya Inter College and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0229

Registration of Births and Deaths Act, 1969 — Section 12, 17
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High Courts01 Feb 2010Dismissed

Mool Chandra @ Laloo Vs State of U.P. and another

Allahabad High Court · (2010) 02 AHC CK 0224

Criminal Procedure Code, 1973 (CrPC) — Section 127
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High Courts01 Feb 2010Dismissed

Laxman Singh Vs Rekha

Allahabad High Court · (2010) 02 AHC CK 0223

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
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High Courts01 Feb 2010Dismissed

Satyam Filling Station Vs The Appellate Authority and Another

Allahabad High Court · (2010) 02 AHC CK 0208

Petroleum Act, 1934 — Section 14, 20
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High Courts01 Feb 2010Dismissed

Awanish Kumar Kansal Vs Addl. District Judge Court No. 1 and others

Allahabad High Court · (2010) 02 AHC CK 0205

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High Courts01 Feb 2010Allowed

Anil Jain Vs Union of India and Others

Allahabad High Court · (2010) 02 AHC CK 0196

Cantonments Act, 2006 — Section 239(1), 248(1)
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High Courts01 Feb 2010Dismissed

Amitabh Pandey (Dr.) Vs State of U.P. and others

Allahabad High Court · (2010) 02 AHC CK 0192

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