High Courts04 Feb 2010Dismissed
Surendra Singh Vs Smt. Rama Devi and Others and Ashok Kumar and Others
Allahabad High Court · (2010) 02 AHC CK 0295
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 165, 169, 175
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 207 of 226
High Courts04 Feb 2010Allowed
Arvind Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 173, 190, 200Penal Code, 1860 (IPC) — Section 307, 34
High Courts04 Feb 2010Allowed
The State of U.P. and Others Vs Shiv Kumar Bhardwaj The Registrar, Vibhagiya Prikshyan (U.P.) and Others Vs Arun Kumar and Nirmala Rai
Allahabad High Court · (2010) 5 AWC 4713
Constitution of India, 1950 — Article 341, 342, 366
High Courts04 Feb 2010Dismissed
Greater N.O.I.D.A. Industrial Development Authority and Another Vs Karan Singh
Allahabad High Court · (2010) 2 AWC 1935
High Courts04 Feb 2010Dismissed
Ram Narain Harijan Vs State of U.P.& Ors.
Allahabad High Court · (2010) 02 AHC CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319
High Courts04 Feb 2010Allowed
Somnath Dubey Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 397Penal Code, 1860 (IPC) — Section 323, 406, 420, 504, 506
High Courts04 Feb 2010Allowed
Shajade Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0180
National Security Act, 1980 — Section 3(2)
High Courts04 Feb 2010Disposed Of
Ram Pal Singh Bhadauria and others Vs State of U.P. and
Allahabad High Court · (2010) 02 AHC CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Feb 2010Dismissed
Union of India and Others Vs Central Administrative Tribunal, Allahabad Bench, Allahabad and Others
Allahabad High Court · (2010) 02 AHC CK 0175
High Courts04 Feb 2010
The New India Assurance Company Ltd. Vs Smt. Shahmunnisa and Others
Allahabad High Court · (2010) 02 AHC CK 0093
Motor Vehicles Act, 1988 — Section 149, 170, 172, 173
High Courts04 Feb 2010
Commissioner of Income Tax Vs Mool Chand Sharbati Devi Hospital Trust
Allahabad High Court · (2010) 234 CTR 197 : (2010) 190 TAXMAN 338
Advocates Act, 1961 — Section 6Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 13
High Courts04 Feb 2010Allowed
Commissioner of Customs Vs Rajesh Kumar Soni
Allahabad High Court · (2010) 258 ELT 169
Customs Act, 1962 — Section 108, 110, 111, 121, 124
High Courts03 Feb 2010Dismissed
Bhoorey alias Rajesh Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 2066
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1)Penal Code, 1860 (IPC) — Section 376, 511
High Courts03 Feb 2010Dismissed
New Indiaassurance Company Ltd. Vs Chunnoo and Others
Allahabad High Court · (2010) 02 AHC CK 0279
Motor Vehicles Act, 1988 — Section 170
High Courts03 Feb 2010Dismissed
Hodil Singh (Deceased) represented by Legal Heirs Legal Representatives Vs Bhagwant Singh (Deceased) represented by Legal Heirs Legal Representatives
Allahabad High Court · (2010) 3 AWC 3009
High Courts03 Feb 2010Allowed
Indus Towers Ltd. and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0199
High Courts03 Feb 2010Dismissed
U.P. Power Corporation Ltd. Vs Natraj Sahkari Avas Samiti Ltd.
Allahabad High Court · (2010) 02 AHC CK 0198
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Feb 2010Allowed
Krishna Kumar alias Pappu Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0197
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 164, 165, 27Evidence Act, 1872 — Section 114, 25, 26, 27
High Courts03 Feb 2010Disposed Of
Ram Lakhan Singh and others Vs State of U.P.and others
Allahabad High Court · (2010) 02 AHC CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Feb 2010Dismissed
Sahim Sekh Vs Commissioner, Lucknow Division, Lucknow and Others
Allahabad High Court · (2010) 02 AHC CK 0142