High Courts08 Feb 2010Allowed
Commissioner of Income Tax Vs Deepak M. Kothari
Allahabad High Court · (2011) 331 ITR 301
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 205 of 226
High Courts08 Feb 2010Allowed
Ram Pratap Gupta Vs Presiding Officer, Labour Court, Faizabad and another
Allahabad High Court · (2010) 127 FLR 840
High Courts08 Feb 2010Dismissed
Naseem Ahmad Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 253
Constitution of India, 1950 — Article 226
High Courts05 Feb 2010Dismissed
Dr. Durga Prasad Asthana Vs State of U.P. and Another
Allahabad High Court · (2010) 5 AWC 4682 : (2010) 125 FLR 786 : (2010) 2 UPLBEC 1368
Constitution of India, 1950 — Article 226
High Courts05 Feb 2010Disposed Of
Arun Kumar @ Chhotey @ Arun Kumar Pandey Vs The State of U.P.
Allahabad High Court · (2010) 2 UPLBEC 1037
High Courts05 Feb 2010Dismissed
C.J.M. Vs Prakash Singh and Another
Allahabad High Court · (2011) 1 ACR 406 : (2010) CriLJ 2774 : (2011) 6 RCR(Criminal) 45 : (2010) 2 UPLBEC 1561
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 19Penal Code, 1860 (IPC) — Section 500, 503, 506
High Courts05 Feb 2010Dismissed
Bhoj Raj Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 2060
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 246, 259Penal Code, 1860 (IPC) — Section 434, 504, 506
High Courts05 Feb 2010Disposed Of
In Re: Brij Kishore Misra, Advocate
Allahabad High Court · (2010) 2 ACR 2053
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Article 16, 12
High Courts05 Feb 2010Dismissed
Oriental Insurance Company Ltd. Vs Sudha Devi and Others
Allahabad High Court · (2011) 2 TAC 449
Motor Vehicles Act, 1988 — Section 149, 170, 172, 173
High Courts05 Feb 2010Allowed
Shera Vs Union of India and Others
Allahabad High Court · (2010) 02 AHC CK 0281
Constitution of India, 1950 — Article 22, 55(5)National Security Act, 1980 — Section 14, 3(5)Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 2010Allowed
Committee of Management, Town Inter College, Mohamadabad and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0278
High Courts05 Feb 2010Allowed
In Re (Sri Suryaprakash Sharma, C.J.M., Kushinagar) Vs Bhagwati Sharma, Advocate, Civil Court, Kushinagar
Allahabad High Court · (2010) 02 AHC CK 0277
Contempt of Courts Act, 1971 — Section 12, 13, 2(c), 6
High Courts05 Feb 2010Disposed Of
Dharampal Vs Shri Rajiv Asthana, D.F.O. Social Forestry Division
Allahabad High Court · (2010) 02 AHC CK 0275
High Courts05 Feb 2010Dismissed
Smt. Bina Devi and Ram Kumar Pathak Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0273
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts05 Feb 2010
In Re : Husain Ahmad Ansari Civil Judge (J.D.) Vs Sanjay Kumar Singh Advocate & Others
Allahabad High Court · (2010) 02 AHC CK 0255
Contempt of Courts Act, 1971 — Section 2(C)
High Courts05 Feb 2010
In Re: (Sri.S.P.Sharma C.J.M.Kushinagar) Vs Bhagwati Sharma Advocate Kushinagar
Allahabad High Court · (2010) 02 AHC CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts05 Feb 2010Disposed Of
In Re: Jasvir Singh Pawar, Advocate
Allahabad High Court · (2010) 02 AHC CK 0248
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 12, 2
High Courts05 Feb 2010Dismissed
In Re: Digvijai Singh Pal, Advocate Civil Court Hamirpur Contemnor
Allahabad High Court · (2010) 02 AHC CK 0244
Contempt of Courts Act, 1971 — Section 2
High Courts05 Feb 2010Disposed Of
In Re: Digvijai Singh Pal, Advocate Civil Court Hamirpur
Allahabad High Court · (2010) 02 AHC CK 0231
Contempt of Courts Act, 1971 — Section 12
High Courts05 Feb 2010Disposed Of
Bachche Lal Vs Government of U.P., Lucknow and others
Allahabad High Court · (2010) 02 AHC CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 433A