COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 203 of 226

High Courts10 Feb 2010Dismissed

Bharat Cold Storage (P) Ltd. Vs Dy. Commissioner of Income Tax (Assessment) Special Range-II

Allahabad High Court · (2010) 02 AHC CK 0059

Income Tax Act, 1961 — Section 145(2), 260A, 40A(3)Income Tax Rules, 1962 — Rule 6DD

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High Courts10 Feb 2010Dismissed

Yusuf and Others Vs Mahendra and Another

Allahabad High Court · (2010) 5 AWC 5210

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 11Constitution of India, 1950 — Article 14

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High Courts10 Feb 2010Allowed

Dr. Vinod Kumar Srivastava Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 3021 : (2010) 2 UPLBEC 990

Right to Information Act, 2005 — Section 6

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High Courts10 Feb 2010

Chandramani Kant Singh Vs Trade Tax Tribunal and Others

Allahabad High Court · (2010) 33 VST 635

Forest Act, 1927 — Section 38Uttar Pradesh Trade Tax Act, 1948 — Section 11, 11(1), 2, 7(3), 9

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High Courts10 Feb 2010Allowed

Vijay Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 1 AWC 645

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High Courts09 Feb 2010

Shami Ullah Vs State of U.P.

Allahabad High Court · (2010) 2 ACR 1974

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 376, 506

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High Courts09 Feb 2010Dismissed

Shishu Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0283

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High Courts09 Feb 2010Partly Allowed

United India Insurance Co. Limited Vs Sri Changa Lal and Another

Allahabad High Court · (2010) 02 AHC CK 0276

Penal Code, 1860 (IPC) — Section 279, 337, 338, 427

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High Courts09 Feb 2010Allowed

Amir Jahan Begum and another Vs State of U.P. and others

Allahabad High Court · (2010) 02 AHC CK 0239

Stamp Act, 1899 — Section 47(A3), 56(1)(A)

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High Courts09 Feb 2010Allowed

Ram Chandra Vs State of U.P. and others

Allahabad High Court · (2010) 02 AHC CK 0194

Uttar Pradesh Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 10(6)

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High Courts09 Feb 2010Disposed Of

Asian Education Charitable Society & Anr. Vs State of Uttarakhand & Ors.

Allahabad High Court · (2011) 1 RCR(Civil) 514

Right to Information Act, 2005 — Section 2(h), 2(j)

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High Courts09 Feb 2010Allowed

Prabhakar Srivastava Vs State of U.P.

Allahabad High Court · (2010) 02 AHC CK 0178

Penal Code, 1860 (IPC) — Section 384, 420

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High Courts09 Feb 2010Dismissed

State of U.P. Vs Shajad Hasan Khan and Others

Allahabad High Court · (2010) 02 AHC CK 0055

Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts09 Feb 2010Allowed

Mehsons Export Vs Income Tax Officer and Another

Allahabad High Court · (2010) 02 AHC CK 0049

Income Tax Act, 1961 — Section 133(6), 145(1), 260A, 271, 271(1)

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High Courts09 Feb 2010

State of U.P. Vs Ajay Kumar Misra and Another

Allahabad High Court · (2010) 2 ACR 1986

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High Courts09 Feb 2010

State of U.P. Vs Manoj Kumar Pandey and Others

Allahabad High Court · (2010) 2 ACR 1982

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High Courts09 Feb 2010Dismissed

Omkar Gangwar Vs State of U.P. and Others

Allahabad High Court · (2010) 126 FLR 255

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High Courts09 Feb 2010Allowed

Smt. Prem Kumari Agarwal Vs State of U.P. and Another

Allahabad High Court · (2012) 6 ADJ 728

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 10(6), 20, 3, 34Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4

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High Courts09 Feb 2010Allowed

Rama Kant and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 1 ACR 417

Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 19(1), 190(1), 200Penal Code, 1860 (IPC) — Section 323, 452, 498A, 504, 506

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High Courts09 Feb 2010Allowed

Satya Prakash and Bros. Pvt. Ltd. Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 2744 : (2010) 5 RCR(Civil) 411

Arbitration and Conciliation Act, 1996 — Section 11, 11(1), 11(2), 11(3), 11(4)Constitution of India, 1950 — Article 136

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