COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 202 of 226

High Courts11 Feb 2010

Nand Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0092

Constitution of India, 1950 — Article 309Penal Code, 1860 (IPC) — Section 120B, 218, 292, 342, 420Prevention of Corruption Act, 1988 — Section 13

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High Courts11 Feb 2010Dismissed

Kumbhi Chini Mills and Govind Sugar Mills Ltd. Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0075

Constitution of India, 1950 — Article 226

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High Courts11 Feb 2010

Lallan @ Devi Prasad and Others Vs State of U.P.

Allahabad High Court · (2010) 02 AHC CK 0048

Evidence Act, 1872 — Section 27

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High Courts11 Feb 2010

Mohd. Husain Vs State of U.P. and Another

Allahabad High Court · (2010) 2 ACR 1211

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 149, 302, 308, 323

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High Courts11 Feb 2010

Vinita Lila Wilson Vs State of U.P. and Others

Allahabad High Court · (2010) 126 FLR 263

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High Courts11 Feb 2010Dismissed

Onkar Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 126 FLR 418

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High Courts11 Feb 2010Dismissed

Chandra Mauli Pandey Vs Union of India and others

Allahabad High Court · (2010) 125 FLR 291

Administrative Tribunals Act, 1985 — Section 20

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High Courts10 Feb 2010Dismissed

Purvanchal Vidyut Vitran Nigam Ltd. Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 329 ITR 508

Companies Act, 1956 — Section 619(2)Constitution of India, 1950 — Article 226Finance Act, 2007 — Section 142(2)(D)

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High Courts10 Feb 2010Dismissed

Purvanchal Vidhut Vitran Nigam Ltd. Vs Union of India (UOI)

Allahabad High Court · (2010) 233 CTR 547 : (2010) 188 TAXMAN 355

COMPANIES ACT, 1956 — Section 619Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115WE, 139, 142, 143, 271

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High Courts10 Feb 2010Dismissed

Om Prakash and Others Vs Radhey Lal and Others

Allahabad High Court · (2010) 02 AHC CK 0296

Criminal Procedure Code, 1973 (CrPC) — Section 100

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High Courts10 Feb 2010Allowed

Chandra Bhan Kanaujiya Vs Joint Director of Education and Vlth Region, Lucknow

Allahabad High Court · (2010) 02 AHC CK 0212

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18(1)(b)

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High Courts10 Feb 2010Dismissed

Ram Narain Katiyar Vs State of U.P.and another

Allahabad High Court · (2010) 02 AHC CK 0200

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471

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High Courts10 Feb 2010Allowed

Naseem Ahmad Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0182

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High Courts10 Feb 2010Allowed

State of U.P. and Others Vs Pratap Pharmaceuticals and Others

Allahabad High Court · (2010) 02 AHC CK 0172

Civil Procedure Code, 1908 (CPC) — Section 151, 80, 96Constitution of India, 1950 — Article 229, 299Contract Act, 1872 — Section 25, 70

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High Courts10 Feb 2010Dismissed

Mahabir Vs State of U.P.

Allahabad High Court · (2010) 02 AHC CK 0165

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307

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High Courts10 Feb 2010Dismissed

Smt. Bhama Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0151

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High Courts10 Feb 2010Disposed Of

Tata Teleservices Limited Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0141

Constitution of India, 1950 — Article 226, 227Uttar Pradesh Value Added Tax Act, 2008 — Section 55

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High Courts10 Feb 2010Disposed Of

Tara Devi Vs State of U.P. and Others

Allahabad High Court · (2010) 2 UPLBEC 1069

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High Courts10 Feb 2010Dismissed

State of U.P. and Others Vs Aaftab Ahmad

Allahabad High Court · (2010) 02 AHC CK 0080

Constitution of India, 1950 — Article 226Land Acquisition (Mines) Act, 1885 — Section 4Land Acquisition Act, 1894 — Section 6

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High Courts10 Feb 2010

Kumari Ramakanti alias Sri Kanti Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 164

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