High Courts08 Feb 2010
Apollo Tyres Ltd. Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0356
Uttar Pradesh Trade Tax Act, 1948 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 204 of 226
High Courts08 Feb 2010Allowed
Jyoti Bala Sharma Vs Bhupesh Kumar Vishwakarma
Allahabad High Court · (2011) 1 DMC 434
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 24, 9
High Courts08 Feb 2010Dismissed
Shital Prasad Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (2010) 4 AWC 3369
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 15, 17, 2(2)
High Courts08 Feb 2010Dismissed
Vice Admiral, Rustam Khusro Shapoor Ji Gandhi and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2692
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts08 Feb 2010Dismissed
Ramesh Narain Sarebhai Vs The Review Committee, State Bank of India and Others
Allahabad High Court · (2010) 125 FLR 448
Constitution of India, 1950 — Article 136, 309
High Courts08 Feb 2010Dismissed
Committee of Management of V.V. Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0272
High Courts08 Feb 2010Allowed
Rama Kant Diwedi Vs State of U.P. and others
Allahabad High Court · (2010) 02 AHC CK 0247
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 15
High Courts08 Feb 2010Dismissed
Sikendar Khan Vs Bank of India, Mumbai & 0rs.
Allahabad High Court · (2010) 02 AHC CK 0243
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19
High Courts08 Feb 2010Allowed
Rajiv Shukla @ Sintu Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0233
Penal Code, 1860 (IPC) — Section 323, 325, 498A, 504, 506
High Courts08 Feb 2010Allowed
Jai Prakash and another Vs State of U.P. and others
Allahabad High Court · (2010) 02 AHC CK 0220
Uttar Pradesh Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 10(6)
High Courts08 Feb 2010Dismissed
Rustam Khusro Shapoor Ji Gandhi and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0173
Transfer of Property Act, 1882 — Section 54
High Courts08 Feb 2010Allowed
Nankau Vs Deputy Director of Consolidation, Unnao and others
Allahabad High Court · (2010) 02 AHC CK 0168
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts08 Feb 2010Disposed Of
Rama Shankar Vs State of U.P. and Another
Allahabad High Court · (2010) 125 FLR 459
High Courts08 Feb 2010Dismissed
Yadvendra Bikram Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0116
High Courts08 Feb 2010
Mohd. Naiyyar and Others Vs Competent Authority/District Magistrate and Others
Allahabad High Court · (2010) 3 AWC 2647
Constitution of India, 1950 — Article 31Constitution of India, 1950 — Article 31Constitution of India, 1950 — Article 31
High Courts08 Feb 2010
Ranjana Chaurasiya Thru Irshad and R Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0083
High Courts08 Feb 2010
Commissioner of Income Tax Vs U.P. Upbhokta Sahkari Sangh Ltd.
Allahabad High Court · (2010) 02 AHC CK 0071
High Courts08 Feb 2010Dismissed
State of U.P. and Another Vs Ashok Kumar Tayal and Others
Allahabad High Court · (2010) 3 AWC 3077
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(8), 29A(5), 3, 8
High Courts08 Feb 2010Dismissed
Commissioner of Income Tax Vs U.P. Rajya Sahkari Evam Bhoomi Vikas Bank Ltd.
Allahabad High Court · (2010) 02 AHC CK 0060
Income Tax Act, 1961 — Section 260A, 271B, 273B
High Courts08 Feb 2010
Dr. Virendra Kumar Sharma Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 490