High Courts05 Feb 2010Dismissed
The New India Assurance Co. Ltd. Vs Smt. Kamla Devi and Others
Allahabad High Court · (2010) 02 AHC CK 0218
Motor Vehicles Act, 1988 — Section 149, 170, 172, 173
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 206 of 226
High Courts05 Feb 2010Allowed
Nisha Srivastava (KM.), Judicial Magistrate-I, IN RE : Allahabad Vs Dinesh Kumar
Allahabad High Court · (2010) 02 AHC CK 0193
Contempt of Courts Act, 1971 — Section 2(a), 2(c)
High Courts05 Feb 2010Disposed Of
Sunil Kumar Shukla Vs The State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0189
High Courts05 Feb 2010Disposed Of
Arvind Mishra Addl. Civil Judge (J.D.), Farrukhabad Vs Brij Kishore Mishra, Advocate
Allahabad High Court · (2010) 02 AHC CK 0177
Contempt of Courts Act, 1971 — Section 12
High Courts05 Feb 2010Dismissed
Anand Kumar Vs U.P. Ayukt Khadya Faizabad and Others
Allahabad High Court · (2010) 02 AHC CK 0164
Constitution of India, 1950 — Article 226
High Courts05 Feb 2010Disposed Of
Virendra Singh Vs State of U.P. Through Principal Secretary, U.P. Shasan, Lucknow and others
Allahabad High Court · (2010) 02 AHC CK 0152
High Courts05 Feb 2010Dismissed
Jai Prakash Sharma Vs Civil Judge (S.D.) and Others
Allahabad High Court · (2010) 02 AHC CK 0149
High Courts05 Feb 2010
Ram Kishore Verma Vs Civil Judge (J.D.) and Others
Allahabad High Court · (2010) 02 AHC CK 0112
High Courts05 Feb 2010
Kusma Pal Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0111
Constitution of India, 1950 — Article 243
High Courts05 Feb 2010
Om Prakash Dikshit Spl.Judge Etawah Vs Shivraj Singh Chauhan Advocate Civil Court Etawah
Allahabad High Court · (2010) 02 AHC CK 0110
Contempt of Courts Act, 1971 — Section 2(C)
High Courts05 Feb 2010
Manju Lata Consolidation Officer Vs Jasbir Singh Pawar Advocate
Allahabad High Court · (2010) 02 AHC CK 0109
High Courts05 Feb 2010
In Re: Anil Kumar In Re: Bal Kishan Giri
Allahabad High Court · (2010) 02 AHC CK 0103
Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts05 Feb 2010Allowed
Sonu Vs Union of India (UOI) and Others
Allahabad High Court · (2010) CriLJ 2360 : (2011) 6 RCR(Criminal) 2379
Constitution of India, 1950 — Article 21, 22, 55National Security Act, 1980 — Section 14, 2, 3, 3(5)Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 Feb 2010
In Re: Sanjay Kumar Singh and Ram Prakash Kushwaha
Allahabad High Court · (2010) 02 AHC CK 0056
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 12, 2, 2C(1)
High Courts05 Feb 2010Allowed
In Re: Raj Singh Chauhan
Allahabad High Court · (2010) CriLJ 3776
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 12, 2Criminal Procedure Code, 1973 (CrPC) — Section 228
High Courts05 Feb 2010
In Re: Harish Babu Gupta, Advocate
Allahabad High Court · (2010) 2 ACR 1237
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 322, 323, 498A, 504, 506
High Courts05 Feb 2010Allowed
Zunaida Begum Vs Mehfuz Ahmad
Allahabad High Court · (2010) 2 ACR 1205 : (2010) 2 DMC 89
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 5
High Courts04 Feb 2010
Moinuddin Vs Syed Mustafa Husain Abidi and others
Allahabad High Court · (2010) 02 AHC CK 0359
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts04 Feb 2010Allowed
Dr. Ramesh Chandra Agarwal Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2852 : (2010) 125 FLR 7
High Courts04 Feb 2010Dismissed
State of U.P. Vs Ashok Kumar Soni
Allahabad High Court · (2010) 02 AHC CK 0305
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 50, 57, 8Penal Code, 1860 (IPC) — Section 411, 413