High Courts15 Feb 2010Partly Allowed
Desh Raj Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0179
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 201 of 226
High Courts15 Feb 2010Dismissed
Ali Sher Vs Jama Masjid Phooswali and Another
Allahabad High Court · (2010) 02 AHC CK 0153
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Feb 2010
Rajiv Bansal and Others Vs State of U.P. And Another
Allahabad High Court · (2010) 02 AHC CK 0105
High Courts15 Feb 2010
G.S.Poply Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0104
High Courts15 Feb 2010Allowed
Data Ram Verma and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0076
High Courts15 Feb 2010Dismissed
Massa Singh and Others Vs The Bhoodan Yagna Samiti Kheri and Another
Allahabad High Court · (2010) 02 AHC CK 0052
Constitution of India, 1950 — Article 266Uttar Pradesh Bhoodan Yagna Act, 1952 — Section 14, 14(4), 15
High Courts15 Feb 2010Allowed
Bharat Bhushan Goel Vs Jai Shri Sharma and another
Allahabad High Court · (2010) 02 AHC CK 0005
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts11 Feb 2010Dismissed
Amar Nath Singh Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0316
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 392, 394
High Courts11 Feb 2010Allowed
Smt. Vinesh Kumari and Others Vs Shri Rajendra Kumar and Others
Allahabad High Court · (2010) 6 AWC 6153
Motor Vehicles Act, 1988 — Section 122, 166
High Courts11 Feb 2010Disposed Of
Rashmi Sinha (Smt.) Vs Union of India and Others
Allahabad High Court · (2010) 02 AHC CK 0270
High Courts11 Feb 2010Disposed Of
Rampati Balbhadra Prasad Shukla Inter College Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0269
Uttar Pradesh Intermediate Education Act, 1921 — Section 2(aa)
High Courts11 Feb 2010Allowed
Sukhdev Singh and another Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0259
High Courts11 Feb 2010Dismissed
Mohammad Mashkoor Vs State of U.P.
Allahabad High Court · (2010) 7 RCR(Criminal) 1545
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 407, 482Penal Code, 1860 (IPC) — Section 306, 406, 506
High Courts11 Feb 2010Dismissed
Dinesh Pratap Singh Vs State of U.P. and others
Allahabad High Court · (2010) 02 AHC CK 0236
High Courts11 Feb 2010Dismissed
Satya Prakash Verma Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0215
High Courts11 Feb 2010Dismissed
Rais Ahmad (Dead) Through L.Rs. Vs Vth Addl. City Magistrate/R.C. & E.G., Lucknow and others
Allahabad High Court · (2010) 02 AHC CK 0154
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)
High Courts11 Feb 2010Disposed Of
Dinesh Chandra Kanaujia Vs Neeraj Kumar and Others
Allahabad High Court · (2010) 02 AHC CK 0133
High Courts11 Feb 2010
Sarswati and Another Vs State of U.P. And Another
Allahabad High Court · (2010) 02 AHC CK 0107
High Courts11 Feb 2010
Jaipal Vs State of U.P. and another
Allahabad High Court · (2010) 02 AHC CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A
High Courts11 Feb 2010
Jeesan and Others Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0094
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 318, 340, 374, 378, 389