High Courts17 Feb 2010Disposed Of
State of U.P. and Another Vs Atma Nand Dubey and Another
Allahabad High Court · (2010) 02 AHC CK 0308
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 199 of 226
High Courts17 Feb 2010Allowed
Siddhnath Vs Deputy Director of Consolidation, Faizabad
Allahabad High Court · (2010) 02 AHC CK 0174
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts17 Feb 2010Allowed
Chandra Electrical Sales Vs The Commissioner of Trade Tax
Allahabad High Court · (2010) 02 AHC CK 0138
High Courts17 Feb 2010
Jaiveer Singh and Others Vs State of U.P. And Another
Allahabad High Court · (2010) 02 AHC CK 0108
High Courts17 Feb 2010Allowed
Sri Ram Vs Deputy Director of Consolidation and Another
Allahabad High Court · (2010) 3 AWC 2847 : (2010) 2 CivCC 509
Constitution of India, 1950 — Article 226
High Courts17 Feb 2010Dismissed
Oriental Insurance Co. Ltd. Vs Nagar Palika Parishad and Another
Allahabad High Court · (2010) 5 AWC 5213 : (2010) 2 UPLBEC 1059
General Insurance Business (Nationalisation) Act, 1972 — Section 9Uttar Pradesh Nagar Palika Act, 1916 — Section 298, 541, 541(26), 541(36), 541(41)
High Courts16 Feb 2010Allowed
Kamal Prakash alias Kamal Nath alias Suddan Vs Commissioner, Kanpur Division and Others
Allahabad High Court · (2011) 1 AWC 671 : (2011) 6 RCR(Criminal) 2437
Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts16 Feb 2010
In Re: Shailendra Sharma and Nahar Singh Yadav, Advocates Civil Court
Allahabad High Court · (2010) 2 ACR 1723
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 420
High Courts16 Feb 2010
Dinesh Kumar Rai Vs State Of U.P.
Allahabad High Court · (2010) 32 CriminalCC 411
Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts16 Feb 2010Allowed
In Re: Uma Shanker Sharma, Advocate
Allahabad High Court · (2010) 2 ACR 2042
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 12Penal Code, 1860 (IPC) — Section 228
High Courts16 Feb 2010Allowed
In Re: Manoj Nigam, Advocate
Allahabad High Court · (2010) 2 ACR 2050
Contempt of Courts Act, 1971 — Section 2
High Courts16 Feb 2010Allowed
Tilak Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0333
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285
High Courts16 Feb 2010Allowed
Ram Bujharat Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0332
Arms Act, 1959 — Section 17, 17(1), 17(3), 17(7)Constitution of India, 1950 — Article 226
High Courts16 Feb 2010Dismissed
National Insurance Co. Ltd. Vs Mahadev Rawat and Another
Allahabad High Court · (2011) ACJ 2337 : (2010) 4 AWC 3702
Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 141, 149(2), 15, 15(4), 170
High Courts16 Feb 2010Dismissed
Udayveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3360 : (2010) 125 FLR 783 : (2010) 2 UPLBEC 1135
Constitution of India, 1950 — Article 226
High Courts16 Feb 2010Allowed
Sri Sunil Kumar Verma Vs Sri Devendra Prakash Bansal and Another
Allahabad High Court · (2010) 3 AWC 2992
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 120Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 13, 14, 15, 20
High Courts16 Feb 2010Dismissed
Dharam Chand Pandey Vs District Judge and Others
Allahabad High Court · (2010) 4 AWC 4043
Civil Procedure Code, 1908 (CPC) — Section 107, 96
High Courts16 Feb 2010Allowed
Hind Agro Industries Limited Vs State of U.P. and Others
Allahabad High Court · (2010) 29 VST 110
Constitution of India, 1950 — Article 226
High Courts16 Feb 2010Dismissed
Anurag Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 3080 : (2010) 126 FLR 797
Constitution of India, 1950 — Article 226Police Act, 1861 — Section 1(2), 2, 46(2)
High Courts16 Feb 2010Dismissed
Rajni Saxena alias Gudiya Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2851