High Courts19 Feb 2010Dismissed
Ram Murti Singh Vs Sudhir M. Bobdey, Cane Commissioner and another
Allahabad High Court · (2010) 02 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 198 of 226
High Courts19 Feb 2010Allowed
Nagendra Prasad Vs Dinesh Singh and another
Allahabad High Court · (2010) 02 AHC CK 0004
High Courts18 Feb 2010Allowed
Mirc Electronics Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 37 VST 280
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(3)Uttar Pradesh Trade Tax Act, 1948 — Section 10, 18(1), 3C, 4, 4A
High Courts18 Feb 2010Allowed
Ram Chandra Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2850
Cantonments Act, 1924 — Section 3Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(4), 10(5), 10(6), 6Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 2
High Courts18 Feb 2010Dismissed
Sunil Khan and Another Vs Anupam Housing (P) Ltd. and Others
Allahabad High Court · (2011) 1 ADJ 166
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Feb 2010Dismissed
Mohd. Yameen and Another Vs State of U.P. and Another
Allahabad High Court · (2010) CriLJ 2272 : (2011) 6 RCR(Criminal) 2274
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482, 561APenal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts18 Feb 2010Dismissed
Raymond Banjerjee (through L.Rs) and Others Vs Sri C.J. Victor and Others
Allahabad High Court · (2010) 02 AHC CK 0268
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 2010Dismissed
Krishna Hari Tiwari Vs XIIth A.D.J. and another
Allahabad High Court · (2010) 02 AHC CK 0264
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts18 Feb 2010Dismissed
U.P.Small Industries Corporation Ltd. Vs Anupam Housing (P.) Ltd. and another
Allahabad High Court · (2010) 02 AHC CK 0240
Specific Relief Act, 1963 — Section 20
High Courts18 Feb 2010Disposed Of
Shanti Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0184
High Courts18 Feb 2010Allowed
Jawahar Lal Mishra Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0183
High Courts18 Feb 2010Allowed
Nagar Nigam Vs Tola Ram and Others
Allahabad High Court · (2010) 02 AHC CK 0150
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 2010Disposed Of
Smt. Neelam Sharma Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0124
Constitution of India, 1950 — Article 243
High Courts18 Feb 2010Allowed
Avdhesh Kumar Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0091
High Courts18 Feb 2010
Ravindra Pratap Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2850 : (2010) 125 FLR 651
High Courts18 Feb 2010Dismissed
Rupwati Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 148, 307, 323, 324, 325
High Courts17 Feb 2010
Abdul Rauf Vs Must. Jubaida Khatoon and others
Allahabad High Court · (2010) 02 AHC CK 0362
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts17 Feb 2010
Kishun Singh Vs Deputy Director, Consolidation, District-Mirzapur and Others
Allahabad High Court · (2010) 02 AHC CK 0358
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts17 Feb 2010Allowed
Radhey Shyam Mishra Vs State of U.P.
Allahabad High Court · (2009) 121 FLR 847
Constitution of India, 1950 — Article 226
High Courts17 Feb 2010Allowed
Ganga Ram Vs 1st A.D.J. Gonda and Others
Allahabad High Court · (2010) 02 AHC CK 0334
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 107, 107(2), 96