High Courts22 Feb 2010Disposed Of
Mona @ Easther Prasad and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0096
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 197 of 226
High Courts22 Feb 2010Dismissed
Dashrath and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0095
High Courts22 Feb 2010
Friends Tour and Travels Vs CESTAT
Allahabad High Court · (2010) 18 STR 391 : (2010) 27 STT 83
High Courts22 Feb 2010Dismissed
Vinod Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3367
Drugs and Cosmetics Rules, 1945 — Rule 23, 49, 51, 52, 61
High Courts22 Feb 2010Allowed
Lalji Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2904
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 10(6), 8(3), 9Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts22 Feb 2010Dismissed
Ram Chander Lal Vs Jamuna Prasad
Allahabad High Court · (2010) 3 CivCC 682 : (2011) 2 RCR(Civil) 436 : (2011) 2 RCR(Civil) 436
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 163, 164, 165, 166
High Courts22 Feb 2010Allowed
C/M, Hindu Inter College, Mugra, Jaunpur & Anr. Vs State of U.P. & Ors.
Allahabad High Court · (2010) 02 AHC CK 0002
High Courts19 Feb 2010
Pintoo and Others Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1185
Criminal Procedure Code, 1973 (CrPC) — Section 311, 439(2)Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 181, 302, 307, 341
High Courts19 Feb 2010Allowed
Pradeep Kumar Vs Ram Gopal (D.) through L.Rs. and Others
Allahabad High Court · (2010) 5 AWC 4709
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts19 Feb 2010Dismissed
Haider Ali and others Vs Rajesh Bansal and others
Allahabad High Court · (2010) 02 AHC CK 0226
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 47
High Courts19 Feb 2010Dismissed
Upendra Singh Maniyari Vs Jagmohan Singh & Ors.
Allahabad High Court · (2010) 02 AHC CK 0187
Constitution of India, 1950 — Article 225, 226
High Courts19 Feb 2010Allowed
Ram Bahadur Tewari Vs U.P. Provincial Cooperative Union and Others
Allahabad High Court · (2010) 02 AHC CK 0170
Constitution of India, 1950 — Article 14
High Courts19 Feb 2010Allowed
Virendra Kumar Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164Penal Code, 1860 (IPC) — Section 376, 452, 504, 506
High Courts19 Feb 2010Dismissed
Mana @ Manni Lal Pasi Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 224
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 231, 313Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts19 Feb 2010Dismissed
Rohan, Ganga Singh, Latoori and Chandan Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts19 Feb 2010
Bhagwat Narayan Vs Senior Divisional Manager (Retail Sales), I.O.C. and Others
Allahabad High Court · (2010) 3 AWC 3019
High Courts19 Feb 2010
Mahendra Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1209 : (2011) 1 DMC 6 : (2010) 7 RCR(Criminal) 1499
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 128
High Courts19 Feb 2010
Dhoop Nath Pandey Vs State
Allahabad High Court · (2010) 2 ACR 1207
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Feb 2010
Dilip Kumar Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1994
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 125(3)
High Courts19 Feb 2010Allowed
Prem Pal Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1202
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 363, 366, 376