High Courts24 Feb 2010Dismissed
State of U.P. and Another Vs Brij Lal and Another
Allahabad High Court · (2011) 4 AWC 3419
Land Acquisition Act, 1894 — Section 18, 28, 54
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 195 of 226
High Courts24 Feb 2010Dismissed
CIT Vs Manav Vikas Avam Sewa Sansthan
Allahabad High Court · (2011) 336 ITR 250
General Clauses Act, 1897 — Section 21Income Tax Act, 1961 — Section 12A, 12A(1), 12AA, 12AA(3), 260A
High Courts24 Feb 2010Dismissed
Smt. Rajni Agarwal Vs Smt. Sushma Agarwal and Others
Allahabad High Court · (2010) 6 AWC 5866
Evidence Act, 1872 — Section 112
High Courts24 Feb 2010Allowed
Constable Chandra Bhan Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 3 AWC 2886
Central Reserve Police Force Act, 1949 — Section 10(M)Central Reserve Police Force Rules, 1955 — Rule 31
High Courts24 Feb 2010Disposed Of
Laxman Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0300
Constitution of India, 1950 — Article 243
High Courts24 Feb 2010Allowed
Santosh Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0298
Constitution of India, 1950 — Article 19, 311, 356
High Courts24 Feb 2010Dismissed
Hari Shanker Dubey Vs ICICI Bank Ltd. & Anr.
Allahabad High Court · (2010) 02 AHC CK 0245
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts24 Feb 2010Dismissed
Aslam Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0219
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts24 Feb 2010Disposed Of
Jitendra Kaur Vs District Judge, Bareilly and Others
Allahabad High Court · (2010) 02 AHC CK 0203
High Courts24 Feb 2010Allowed
Asif Vs Union of India and Others
Allahabad High Court · (2010) 5 RCR(Criminal) 266
Copyright Act, 1957 — Section 60, 63National Security Act, 1980 — Section 12(1), 3(3)Penal Code, 1860 (IPC) — Section 232, 234, 235, 420, 467
High Courts24 Feb 2010Disposed Of
Ram Bhajan Vs State of U.P. and Others
Allahabad High Court · (2009) 121 FLR 538
Constitution of India, 1950 — Article 243
High Courts24 Feb 2010Dismissed
Sanjay Singh & Anr. Vs Indian Oil Corporation & Anr.
Allahabad High Court · (2010) 02 AHC CK 0130
High Courts24 Feb 2010
Shivji Rao Vs Prescribed Authority and Others
Allahabad High Court · (2010) 02 AHC CK 0129
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts24 Feb 2010
Diwakar Singh Vs Registrar General, High Court of Judicature at Allahabad and Another
Allahabad High Court · (2010) 02 AHC CK 0113
Constitution of India, 1950 — Article 14, 16, 229
High Courts24 Feb 2010
Chunni Lal Vs Addl. Judge Small Causes Court/Addl. C.J. (S.D.) & Anr.
Allahabad High Court · (2010) 02 AHC CK 0101
High Courts24 Feb 2010Allowed
Govind Chandra Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4150
High Courts23 Feb 2010Dismissed
Deepak Vs Addl. Commissioner (Admn.), Gorakhpur and Others
Allahabad High Court · (2010) 02 AHC CK 0373
High Courts23 Feb 2010
Amit Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0354
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts23 Feb 2010Allowed
Abu Bakar Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4701
Constitution of India, 1950 — Article 14
High Courts23 Feb 2010Allowed
Amjad Siddiqui and Others Vs University of Lucknow and Others
Allahabad High Court · (2010) 02 AHC CK 0330