High Courts25 Feb 2010Dismissed
State of U.P. and Others Vs Manoj Singh and Others
Allahabad High Court · (2010) 02 AHC CK 0289
Constitution of India, 1950 — Article 299
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 194 of 226
High Courts25 Feb 2010Allowed
Ramadhar Mishra Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0285
High Courts25 Feb 2010Allowed
Ramesh Kumar Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0266
High Courts25 Feb 2010Allowed
Ram Pyare Singh Vs Joint Director of Consolidation
Allahabad High Court · (2010) 02 AHC CK 0232
High Courts25 Feb 2010Dismissed
Ram Kalp Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 02 AHC CK 0213
High Courts25 Feb 2010Dismissed
New Okhla Industrial Development Authority, Gautam Buddha Nagar Through Its Chairman Vs Ravindra Kumar Singhvi
Allahabad High Court · (2010) 02 AHC CK 0209
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Feb 2010Dismissed
Chandra Dev Vs Kumar
Allahabad High Court · (2010) 02 AHC CK 0204
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Feb 2010Allowed
Dr. P.L. Sharma Vs Director of Higher Education and Another
Allahabad High Court · (2010) 125 FLR 418 : (2010) 2 UPLBEC 1150
High Courts25 Feb 2010Dismissed
Ram Sukh Sharma Vs K.D.A. B.N. Agnihotri Vs Hari Ji Nigam and Others and K.D.A. and Others
Allahabad High Court · (2011) 114 RD 263
Civil Procedure Code, 1908 (CPC) — Section 100, 21, 47
High Courts25 Feb 2010Dismissed
Mukhtayar Ahmad Vs State of U.P.
Allahabad High Court · (2010) 02 AHC CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 506
High Courts25 Feb 2010Disposed Of
Raheesa Begum and Othes Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0144
High Courts25 Feb 2010Disposed Of
Janardan Pandey and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 02 AHC CK 0132
High Courts25 Feb 2010Disposed Of
Balak Ram Mishra & Another Vs State of U.P. & Another
Allahabad High Court · (2010) 02 AHC CK 0131
High Courts25 Feb 2010
Fazle Ali and Others Vs IIIrd A.D.J. and others
Allahabad High Court · (2010) 02 AHC CK 0127
High Courts25 Feb 2010
Indian Performing Rights Society Ltd. Vs Shri Puran Multimedia Ltd.
Allahabad High Court · (2010) 02 AHC CK 0100
High Courts25 Feb 2010Allowed
Pt. Nawin Sharma Vs Branch Manager, United Bank of India and Others
Allahabad High Court · (2010) 02 AHC CK 0090
Constitution of India, 1950 — Article 14, 16
High Courts25 Feb 2010
Kuldeep Kumar Tripathi Vs Rang Bahadur Pandey and Others
Allahabad High Court · (2010) 3 AWC 2937
Limitation Act, 1963 — Section 5Stamp Act, 1899 — Section 51, 57, 57(2), 60Town and Country Planning Act, 1947 — Section 53
High Courts25 Feb 2010Dismissed
Asha Mechanical Works Vs State of U.P. and Others
Allahabad High Court · AIR 2010 All 169
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 2Uttar Pradesh Agricultural Credit Act, 1973 — Section 11(A)
High Courts25 Feb 2010Allowed
Commissioner of Income Tax and Another Vs Modi Xerox Limited (No. 1)
Allahabad High Court · (2012) 344 ITR 407
Income Tax Act, 1961 — Section 36(1)(vii), 36(2), 37(1), 37(4), 37(5)
High Courts24 Feb 2010
Patendra Jain and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1737
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 319Penal Code, 1860 (IPC) — Section 120B, 302, 34