COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 192 of 226

High Courts08 Mar 2010Dismissed

Pati Ram Vs State of U.P. and Another

Allahabad High Court · (2011) 1 ACR 530

Criminal Procedure Code, 1973 (CrPC) — Section 313General Clauses Act, 1897 — Section 27Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(1), 13(2), 13(2E), 14A

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High Courts03 Mar 2010Dismissed

Dipti Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 03 AHC CK 0143

Allahabad High Court Rules, 1952 — Chapter 8, 5Constitution of India, 1950 — Article 226

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High Courts26 Feb 2010Allowed

Smt. Prem Lata Soni Vs State of U.P. and Another

Allahabad High Court · (2010) 32 CriminalCC 807

Criminal Procedure Code, 1973 (CrPC) — Section 468, 473Penal Code, 1860 (IPC) — Section 498A

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High Courts26 Feb 2010Dismissed

Nagar Palika Parishad and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 3014

Constitution of India, 1950 — Article 243Q, 243UUttar Pradesh Municipal Corporation Act, 1959 — Section 8AA(1)Uttar Pradesh Municipalities Act, 1916 — Section 3, 3(2), 4, 4(1), 5

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High Courts26 Feb 2010Dismissed

National Insurance Co. Ltd. Vs Smt. Kanti Devi and Others

Allahabad High Court · (2010) 3 AWC 2388

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149, 163A, 165, 166Insurance Act, 1938 — Section 64VB

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High Courts26 Feb 2010Allowed

Sandhya Vaish and Another and Rama Vaish and Others Vs The New India Insurance Company Ltd. and Others

Allahabad High Court · (2010) 02 AHC CK 0292

Civil Procedure Code, 1908 (CPC) — Section 115, 34Customs Act, 1962 — Section 129BIndustrial Disputes Act, 1947 — Section 11

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High Courts26 Feb 2010Allowed

Indrawati Chaudhary @ Indrawati Devi Vs State of U.P.

Allahabad High Court · (2010) 02 AHC CK 0286

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High Courts26 Feb 2010Allowed

Sanjeev Kumar and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0284

Criminal Procedure Code, 1973 (CrPC) — Section 157, 41Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506

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High Courts26 Feb 2010Dismissed

Ramesh Chandra Mishra and Others Vs Prescribed Authority/Civil Judge (Senior Division), Court No. 10 and Another

Allahabad High Court · (2010) 02 AHC CK 0234

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 108, 111Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21

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High Courts26 Feb 2010Dismissed

Kallu and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 6 RCR(Criminal) 1496

Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 482Penal Code, 1860 (IPC) — Section 147, 148, 324, 379, 504

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High Courts26 Feb 2010Dismissed

Satesh Kumar Vs State of U.P. and Another

Allahabad High Court · (2010) 02 AHC CK 0214

Criminal Procedure Code, 1973 (CrPC) — Section 170, 173(5), 482Penal Code, 1860 (IPC) — Section 323, 325, 452, 504, 506

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High Courts26 Feb 2010Dismissed

Chaudhary Mujibul Hasan Vs District Judge, Bahraich and others

Allahabad High Court · (2010) 02 AHC CK 0206

Constitution of India, 1950 — Article 226

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High Courts26 Feb 2010Dismissed

Raj Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 02 AHC CK 0185

Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 407, 440

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High Courts26 Feb 2010Disposed Of

Aditya Kumar Kushwaha and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 02 AHC CK 0163

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High Courts26 Feb 2010Disposed Of

Rajesh Kumar Singh Vs State of U.P. and Another

Allahabad High Court · (2010) 02 AHC CK 0162

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High Courts26 Feb 2010Disposed Of

Anil Kumar Rai Vs State of U.P. and Another

Allahabad High Court · (2010) 02 AHC CK 0161

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 386, 419, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13, 7

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High Courts26 Feb 2010Disposed Of