High Courts10 Mar 2010Dismissed
Deepak alias Sunny Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0135
Penal Code, 1860 (IPC) — Section 120B, 376(g), 506
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 190 of 226
High Courts10 Mar 2010Allowed
Smt. Prabha Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2900 : (2010) 2 UPLBEC 1049
High Courts10 Mar 2010Dismissed
Anil Kumar Pandey Vs General Manager/Secretary, Zila Sahkari Bank Ltd. and Others
Allahabad High Court · (2010) 4 AWC 4017(2)
Constitution of India, 1950 — Article 348Uttar Pradesh Co-operative Societies Act, 1965 — Section 122(1), 128Uttar Pradesh General Clauses Act, 1904 — Section 21
High Courts10 Mar 2010Dismissed
Krishna Kumar and Others Vs Court of District Registrar/A.D.M. (F and R) and Others
Allahabad High Court · AIR 2010 All 165
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Registration Act, 1908 — Section 32, 33, 34, 35, 40
High Courts10 Mar 2010Allowed
Nawal Kishore Varshney Vs Xth Additional District Judge and Others
Allahabad High Court · (2012) 6 ADJ 645
Criminal Procedure Code, 1973 (CrPC) — Section 125Transfer of Property Act, 1882 — Section 106, 107, 20(2)
High Courts09 Mar 2010Disposed Of
Mohd. Hamja Vs Additional Civil Judge (S.D.) and Others
Allahabad High Court · (2010) 03 AHC CK 0247
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts09 Mar 2010Dismissed
Independent News Service Pvt. Ltd. (India TV) Vs Century Communications Ltd.
Allahabad High Court · (2010) 3 AWC 2890
Civil Procedure Code, 1908 (CPC) — Section 151, 2, 47Transfer of Property Act, 1882 — Section 116
High Courts09 Mar 2010Allowed
Smt. Gayatri Devi Vs UP Zila Adhikari and Others
Allahabad High Court · (2010) 03 AHC CK 0207
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts09 Mar 2010Dismissed
United India Insurance Co.Ltd. Vs Anne Swaroop & Ors.
Allahabad High Court · (2010) 03 AHC CK 0192
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts09 Mar 2010Allowed
Raj Pal and another Vs Board of Revenue U.P.at Allahabad and others
Allahabad High Court · (2010) 03 AHC CK 0188
High Courts09 Mar 2010Dismissed
Ashique Ali and others Vs Sazid Khan
Allahabad High Court · (2010) 03 AHC CK 0148
High Courts09 Mar 2010Allowed
Sri Gangaram Bankey Lal mahavidyalaya, Harsingpur, Jalaun and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0142
Uttar Pradesh State Universities Act, 1973 — Section 37(8)
High Courts09 Mar 2010Disposed Of
Anand Singh Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 389Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts09 Mar 2010Disposed Of
Pinki and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 03 AHC CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 147, 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts09 Mar 2010Dismissed
Arvind Pratap Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4160
Constitution of India, 1950 — Article 14, 16, 226, 309, 39
High Courts09 Mar 2010Disposed Of
Javed Ahmad Vs Hafiza Begum and Others
Allahabad High Court · (2010) 03 AHC CK 0109
High Courts09 Mar 2010
Ram Dulari Bachcu Lal Jaiswal Mahavidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 2 UPLBEC 1121
Uttar Pradesh State Universities Act, 1973 — Section 37(10)
High Courts09 Mar 2010Dismissed
State of U.P. Vs Deepak Kumar Singh and Another
Allahabad High Court · (2010) 03 AHC CK 0095
High Courts09 Mar 2010Dismissed
R.B. Shukla and Others Vs II A.D.J. Disst. Judge
Allahabad High Court · AIR 2010 All 174
Civil Procedure Code, 1908 (CPC) — Section 145Provincial Small Cause Courts Act, 1887 — Section 17
High Courts09 Mar 2010Dismissed
Commissioner of Income Tax-1 Vs Pradeshiya Industrial and Investment Corpn. of U.P. Ltd.
Allahabad High Court · (2010) 191 TAXMAN 377
Income Tax Act, 1961 — Section 143(1), 143(1)(i), 143(2), 143(3), 143A(1)