COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 189 of 226

High Courts12 Mar 2010

Ashok Kumar Pandey and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 2 ACR 1914

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 323, 325, 427, 504, 506

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High Courts12 Mar 2010

Manoj Kumar and others Vs State of U.P. and others

Allahabad High Court · (2010) 125 FLR 406

Constitution of India, 1950 — Article 309

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High Courts11 Mar 2010Allowed

Allahabad Bank Staff Association and Others Vs Chairman and Managing Director, Allahabad Bank and Others

Allahabad High Court · (2010) 4 AWC 4185 : (2010) 2 UPLBEC 1030

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High Courts11 Mar 2010Allowed

Ghaziabad Development Authority Vs State Consumer Disputes Redressal Commission and Others

Allahabad High Court · (2010) 03 AHC CK 0256

Constitution of India, 1950 — Article 226

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High Courts11 Mar 2010Allowed

Smt. Ram Rani and Others Vs Registrar, Co-operative Societies and Others

Allahabad High Court · (2010) 03 AHC CK 0120

Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 108

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High Courts11 Mar 2010Dismissed

Phool Chand Tiwari and Ramdhani Vs Joint Director of Education and Others and Director of Education (Secondary) and Others

Allahabad High Court · (2010) 4 AWC 4187 : (2010) 125 FLR 827 : (2010) 2 UPLBEC 1043

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High Courts11 Mar 2010Dismissed

D.P.R. Foods Pvt. Ltd. Vs Commissioner Meerut and Others

Allahabad High Court · (2010) 5 AWC 4649 : (2011) 6 RCR(Civil) 1104

Constitution of India, 1950 — Article 226

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High Courts11 Mar 2010Allowed

Ramawati Devi Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 3 AWC 2924

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High Courts11 Mar 2010Allowed

Lal Bahadur Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 3 AWC 2262

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High Courts11 Mar 2010Dismissed

Committee of Management Vs State of U.P. and Others

Allahabad High Court · (2011) 3 AWC 2440

Waqf Act, 1995 — Section 1(2), 2, 3, 63

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High Courts11 Mar 2010Dismissed

Jagdish Maurya Vs State of U.P. and another

Allahabad High Court · (2010) 127 FLR 1043

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High Courts11 Mar 2010Allowed

Committee of Management, B.R.D. Post Graduate College, Deoria and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 03 AHC CK 0008

Constitution of India, 1950 — Article 227Uttar Pradesh State Universities Act, 1973 — Section 57(2), 58

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High Courts10 Mar 2010

Manish Kumar Siddharth Vs State of U.P. and Others

Allahabad High Court · (2010) 2 ACR 1613

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 395

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High Courts10 Mar 2010Allowed

Chandra Kumar alias Nannhey Vs Chiraunji Lal and Others

Allahabad High Court · (2010) 3 AWC 2902

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

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High Courts10 Mar 2010Dismissed

Rahat Industries Vs Commissioner of Central Excise

Allahabad High Court · (2010) 254 ELT 385

Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 226

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High Courts10 Mar 2010Disposed Of

Hafiz Moin Ashraf Vs District Judge and Others

Allahabad High Court · (2010) 03 AHC CK 0230

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts10 Mar 2010Disposed Of

DBS Bank Limited Vs Alps Industries Limited

Allahabad High Court · (2011) 105 SCL 354

COMPANIES ACT, 1956 — Section 391, 394

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High Courts10 Mar 2010Disposed Of

Shri Nath Vs D.D.C., Jaunpur and others

Allahabad High Court · (2010) 03 AHC CK 0199

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts10 Mar 2010Dismissed

Shiv Pal Singh @ S.P. Singh Vs The State of U.P.

Allahabad High Court · (2010) 03 AHC CK 0168

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 439Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts10 Mar 2010Dismissed

Rekha Tiwari Vs U.P. Awas Evam Vikas Parishad, Lucknow and Others

Allahabad High Court · (2010) 03 AHC CK 0164

Uttar Pradesh Awas Evam Vikas Parishad Bhukhando Tatha Bhawano Ke Panjikaran Evam Pardeshan Sambhandhi Niyam, 1979 — Regulation 32, 33, 34, 48

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