COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 188 of 226

High Courts12 Mar 2010Allowed

Vimal Tewari Vs Zila Upbhokta Vivad Pratitosh Forum and Others

Allahabad High Court · (2011) 3 AWC 2773

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 12, 15Limitation Act, 1963 — Section 5

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High Courts12 Mar 2010Allowed

Commissioner of Income Tax Vs Arif Industries Ltd.

Allahabad High Court · (2010) 231 CTR 271

Income Tax Act, 1961 — Section 260A, 288, 33B, 5, 72

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High Courts12 Mar 2010Dismissed

Satnam Vs VIth Additional District Judge and Others

Allahabad High Court · (2010) 4 AWC 3332

Constitution of India, 1950 — Article 226

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High Courts12 Mar 2010Allowed

Galaxy Indo Fab. Limited Vs Union of India (UOI)

Allahabad High Court · (2010) 252 ELT 3

Central Excises and Salt Act, 1944 — Section 35B, 35C, 35F

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High Courts12 Mar 2010Dismissed

Shiv Nath Singh Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 03 AHC CK 0222

Constitution of India, 1950 — Article 14

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High Courts12 Mar 2010Allowed

Mahendra Nath Tiwari Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3939

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High Courts12 Mar 2010Dismissed

Ramji Bharti alias Ram Subh Vs District Judge and Others

Allahabad High Court · (2010) 03 AHC CK 0209

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High Courts12 Mar 2010Disposed Of

Devbrat Mishra Vs Keshwa Nand Shukla and Others

Allahabad High Court · (2010) 03 AHC CK 0208

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(1)

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High Courts12 Mar 2010Disposed Of

Ram Chandra and others Vs Gram Panchayat, Meerpur Hindu, Ghaziabad and others

Allahabad High Court · (2010) 03 AHC CK 0183

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts12 Mar 2010Allowed

Mister Singh and others Vs State of U.P.

Allahabad High Court · (2010) 03 AHC CK 0169

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts12 Mar 2010Dismissed

Sunil Kumar Seth Vs State of U.P.

Allahabad High Court · (2010) 03 AHC CK 0138

Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A

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High Courts12 Mar 2010Dismissed

Ram Sut Yadav @ Lavkush Yadav and others Vs State of U.P.

Allahabad High Court · (2010) 03 AHC CK 0134

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts12 Mar 2010Dismissed

Ram Raj Vs Ist A.D.J. and Others

Allahabad High Court · (2010) 03 AHC CK 0125

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High Courts12 Mar 2010Allowed

Shyam Manohar Srivastava and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 2 UPLBEC 1289

Uttar Pradesh Municipal Corporation Act, 1959 — Section 114(vii)

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High Courts12 Mar 2010

Gaya Prasad Vs Special Judge (SC/ST) Act and Another

Allahabad High Court · (2010) 03 AHC CK 0103

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts12 Mar 2010Dismissed

Udhav Prasad Vs Addl. District Judge and Others

Allahabad High Court · (2010) 3 AWC 2883

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

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High Courts12 Mar 2010Dismissed

Jagat Narain Singh Vs District Judge and Others

Allahabad High Court · (2010) 4 AWC 3330 : (2011) 1 CivCC 793

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 23 Rule 2, Order 23 Rule 3, Order 6 Rule 17Constitution of India, 1950 — Article 226

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High Courts12 Mar 2010Dismissed

Shyam Bahadur Srivastava Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 4017 : (2010) 125 FLR 349

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High Courts12 Mar 2010Dismissed

Ved Prakash and Others Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 4 AWC 3936 : (2010) 125 FLR 591 : (2010) 2 UPLBEC 1255

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High Courts12 Mar 2010Dismissed

Commissioner of Income Tax Vs U.S. Srivastava Educational Memorial Society

Allahabad High Court · (2010) 235 CTR 156

Income Tax Act, 1961 — Section 10(22), 11, 12A, 143(3), 260A

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