High Courts15 Mar 2010Dismissed
Satyendra Shukla Vs State of U.P. and Another
Allahabad High Court · (2010) 03 AHC CK 0223
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 187 of 226
High Courts15 Mar 2010Dismissed
Indu Sharma Vs Rohilkhand educational charitable trust and others
Allahabad High Court · (2010) 03 AHC CK 0215
High Courts15 Mar 2010Dismissed
M.R. Associates, Lucknow Through Its Partner Vs Court of Additional District Judge, Lucknow and others
Allahabad High Court · (2010) 03 AHC CK 0204
High Courts15 Mar 2010Dismissed
Badar Jahan and others Vs Saroj Devi and others
Allahabad High Court · (2010) 03 AHC CK 0201
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts15 Mar 2010Disposed Of
Samsuddin Khan and another Vs State of U.P. and others
Allahabad High Court · (2010) 03 AHC CK 0195
High Courts15 Mar 2010Dismissed
Sukh Ram Vs State
Allahabad High Court · (2010) 03 AHC CK 0174
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304B
High Courts15 Mar 2010Disposed Of
Lt. Col. Pavinder Ahluwalia Vs Union of India and Others
Allahabad High Court · (2010) 03 AHC CK 0162
High Courts15 Mar 2010Dismissed
Ram Rati Vs Buddhi Devi and others
Allahabad High Court · (2010) 03 AHC CK 0152
High Courts15 Mar 2010Disposed Of
Prabhu Nath Vs State of U.P.Through Secretary Home
Allahabad High Court · (2010) 03 AHC CK 0145
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts15 Mar 2010Disposed Of
Sawan Ahuja and Others Vs State of U.P. and another
Allahabad High Court · (2010) 03 AHC CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 313, 323, 406, 498A, 504
High Courts15 Mar 2010Allowed
Natthoo Lal Vs State
Allahabad High Court · (2010) 03 AHC CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 386, 395Penal Code, 1860 (IPC) — Section 395
High Courts15 Mar 2010Allowed
Smt. Somawati and Others Vs District Magistrate and Others
Allahabad High Court · (2010) 5 AWC 4643 : (2010) 2 UPLBEC 1670
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)
High Courts15 Mar 2010Dismissed
Kalu and Others Vs Shyam Lal Agrawal and Others
Allahabad High Court · (2010) 4 AWC 4180
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20
High Courts15 Mar 2010Allowed
Smt. Rajni Chauhan Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5762
High Courts15 Mar 2010
Raju alias Riyazuddin Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1537
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts15 Mar 2010Dismissed
Anoop Kumar Mishra Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 792
Constitution of India, 1950 — Article 226
High Courts13 Mar 2010Allowed
Satya Narayan and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 504
High Courts12 Mar 2010Allowed
Harihar Singh Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 831
High Courts12 Mar 2010Allowed
United Provinces Sugar Company Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 2 LLJ 811
Constitution of India, 1950 — Article 14Factories Act, 1948 — Section 112, 49, 50Uttar Pradesh Factories Welfare Officers Rules, 1955 — Rule 21, 22