High Courts17 Mar 2010Dismissed
National Insurance Co. Ltd. Vs Motor Accidents Claims Tribunal and Others
Allahabad High Court · (2010) 3 AWC 2368
Motor Vehicles Act, 1988 — Section 170
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 185 of 226
High Courts17 Mar 2010Dismissed
R.D. Cements Industries Pvt. Ltd. Vs Collector/D.M. and Others U.P. Cement Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 37 VST 125
Constitution of India, 1950 — Article 14, 226, 32Registration Act, 1908 — Section 89Transfer of Property Act, 1882 — Section 52
High Courts17 Mar 2010Dismissed
B.N. Das @ Bhagwan Das Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts17 Mar 2010Dismissed
Mohd. Sadiq Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0163
Uttar Pradesh Panchayat Raj (Removal of Pradhan, Up-Pradhans and Members) Enquiry Rules, 1997 — Rule 3Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
High Courts17 Mar 2010Dismissed
Lodeshwar Shukla Vs Additional District Judge, Lucknow and others
Allahabad High Court · (2010) 03 AHC CK 0156
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A(1)
High Courts17 Mar 2010Disposed Of
J.P.Brick Field, Rae Bareli Vs Civil Judge (S.D.), Rae Bareli and another
Allahabad High Court · (2010) 03 AHC CK 0147
Air (Prevention and Control of Pollution) Act, 1981 — Section 46Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Mar 2010Allowed
Committee of Management Gopal Balak Junior High School, Shobhapur, Meerutand Others Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0141
Uttar Pradesh Junior High School (Payment of Salaries of Teachers and Other Employees) Act, 1978 — Section 6(3), 7
High Courts17 Mar 2010Allowed
Saurabh Dewana Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 282
High Courts17 Mar 2010Disposed Of
Naveen Chopra Vs State of U.P. and another
Allahabad High Court · (2010) 03 AHC CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts17 Mar 2010Dismissed
Thassan Begum and Another Vs Roshanara
Allahabad High Court · (2010) 03 AHC CK 0126
High Courts17 Mar 2010Dismissed
State of U.P. Vs Suresh Narain & Anr.
Allahabad High Court · (2010) 03 AHC CK 0110
High Courts17 Mar 2010Dismissed
Angoori Devi Vs State of U.P.
Allahabad High Court · (2010) CriLJ 2772 : (2011) 6 RCR(Criminal) 343
Criminal Procedure Code, 1973 (CrPC) — Section 125, 395, 396, 397, 398
High Courts17 Mar 2010Dismissed
Raj Mangal Kushwaha Vs State of U.P.
Allahabad High Court · (2010) CriLJ 3611
Penal Code, 1860 (IPC) — Section 415, 417, 418, 420
High Courts17 Mar 2010Dismissed
Kanhaiya Lal Vs Mahendra Prakash
Allahabad High Court · (2010) 4 AWC 3863(2)
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 19, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(5), 10(6)
High Courts17 Mar 2010Allowed
Mohd. Naim Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4678 : (2010) 126 FLR 113 : (2010) 2 UPLBEC 1652
High Courts16 Mar 2010Allowed
Briskshbhan alias Birkhey and Others Vs State of U.P.
Allahabad High Court · (2010) 7 RCR(Criminal) 1675
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 147, 149, 225, 307, 324
High Courts16 Mar 2010Allowed
Smt. Sarita Jindal Vs Chief Commissioner of Income Tax and Others
Allahabad High Court · (2011) 237 CTR 524
Income Tax Act, 1961 — Section 142, 271, 273A
High Courts16 Mar 2010Dismissed
U.P. State Road Transport Corporation and Another Vs Smt. Vidya Devi and Others
Allahabad High Court · (2011) ACJ 2659 : (2010) 3 AWC 2371
Motor Vehicles Act, 1988 — Section 163A, 167, 173, 92
High Courts16 Mar 2010Allowed
Krishna Vs Vijay Kumar Gupta and others
Allahabad High Court · (2010) 03 AHC CK 0205
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)
High Courts16 Mar 2010Dismissed
Prabal Constructions Vs State of U.P. and others
Allahabad High Court · (2010) 03 AHC CK 0186