High Courts18 Mar 2010Dismissed
Director General, C.R.P.F., New Delhi Vs Lal ji Pandey, (Constable No. 850774845)
Allahabad High Court · (2010) 03 AHC CK 0214
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 184 of 226
High Courts18 Mar 2010Dismissed
Hanuman Prasad Vs Ram Chander and Another
Allahabad High Court · (2010) 03 AHC CK 0203
High Courts18 Mar 2010Dismissed
Seema Srivastava Vs District Magistrate/Chairman District Education Committee
Allahabad High Court · (2010) 03 AHC CK 0187
Constitution of India, 1950 — Article 226
High Courts18 Mar 2010Disposed Of
Opendra Vs State of U.P. and another
Allahabad High Court · (2010) 03 AHC CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Mar 2010Dismissed
Krishna Kumar @ Siyaram Vs State of U.P. and another
Allahabad High Court · (2010) 03 AHC CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(8), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts18 Mar 2010Dismissed
Naubat Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0130
Uttar Pradesh Panchayat Raj Act, 1947 — Section 14(3)
High Courts18 Mar 2010Allowed
Rais and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 03 AHC CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 307, 323, 34, 420
High Courts18 Mar 2010Dismissed
U.P. Power Corporation Ltd. and Another Vs Kaleemullah and Others
Allahabad High Court · AIR 2010 All 117 : (2010) 3 AWC 2375
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195Environment (Protection) Act, 1986 — Section 2
High Courts18 Mar 2010Dismissed
Usman Ahmad Vs Smt. Ameena Khatoon and Others
Allahabad High Court · (2010) 3 AWC 2370
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Mar 2010Allowed
Ram and Others Vs Ram Kishan and Others
Allahabad High Court · AIR 2010 All 125 : (2010) 5 AWC 4634
Limitation Act, 1963 — Article 144Partition Act, 1893 — Section 4Partnership Act, 1932 — Section 4
High Courts18 Mar 2010Dismissed
Mata Prasad Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3946 : (2010) 2 UPLBEC 994
High Courts18 Mar 2010
Ram Singh Katiyar Vs Director of Education, U.P. and others
Allahabad High Court · (2010) 125 FLR 715
High Courts18 Mar 2010Allowed
Smt. Vindo Devi Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 4 AWC 4065
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts18 Mar 2010
Mishra Sugandhi Karyalaya Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0019
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 21(2), 21(4)
High Courts18 Mar 2010Dismissed
Sri Chandra Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0005
High Courts17 Mar 2010
Surya Narain Shukla Vs U.P. Co-operative Processing & Cold Storage Fedration Ltd. and Another
Allahabad High Court · (2010) 03 AHC CK 0303
High Courts17 Mar 2010Allowed
Sharda Prasad Upadhyay Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3415
Constitution of India, 1950 — Article 309Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts17 Mar 2010Disposed Of
Udayveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4412
High Courts17 Mar 2010Allowed
Jhantoo and Others Vs State of U.P. and Another
Allahabad High Court · (2010) CriLJ 2777 : (2011) 6 RCR(Criminal) 49
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 395, 396, 397, 398Penal Code, 1860 (IPC) — Section 147, 323
High Courts17 Mar 2010Dismissed
Jimedar Yadav Vs State of U.P. and Another
Allahabad High Court · (2010) CriLJ 3613
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 209, 323, 395, 397Penal Code, 1860 (IPC) — Section 304A