High Courts22 Mar 2010Disposed Of
K.K.Tripathi Vs State of U.P.and Others
Allahabad High Court · (2010) 03 AHC CK 0111
Constitution of India, 1950 — Article 171(5)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 182 of 226
High Courts22 Mar 2010Dismissed
Naresh Kumar Mishra and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 03 AHC CK 0074
Constitution of India, 1950 — Article 21Right to Information Act, 2005 — Section 6
High Courts22 Mar 2010Allowed
Raj Nath Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4653 : (2010) 125 FLR 710 : (2010) 2 UPLBEC 1128
Constitution of India, 1950 — Article 142
High Courts19 Mar 2010Dismissed
Babbu Ram Mishra Vs Shri R.P. Singh, Chief Conservator of Forest and Others
Allahabad High Court · (2011) 1 UPLBEC 244
Constitution of India, 1950 — Article 136, 215, 226, 227Contempt of Courts Act, 1971 — Section 19, 19(1), 20
High Courts19 Mar 2010
Saleem And Others (ln Jail) Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0296
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Mar 2010
Kalyan Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 03 AHC CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319
High Courts19 Mar 2010
Raju Vs State of U.P and others
Allahabad High Court · (2010) 03 AHC CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Mar 2010Dismissed
Seagram Manufacturing Pvt. Ltd. Vs Commissioner of Commercial Taxes, U. P., Lucknow
Allahabad High Court · (2011) 37 VST 530
Central Sales Tax Act, 1956 — Section 6A, 9(2)Uttar Pradesh Trade Tax Act, 1948 — Section 12B, 21, 7
High Courts19 Mar 2010
Vikram Singh and others Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 829
High Courts19 Mar 2010Dismissed
Asha Ram Vs IXth Addl. District Judge and Others
Allahabad High Court · (2011) 1 RCR(Rent) 264
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(3)
High Courts19 Mar 2010Dismissed
Aga Ali Hasan Khan alias Danish Khan Vs Board of Revenue (Member) and Others
Allahabad High Court · (2011) 3 AWC 2443
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 219, 33, 39Uttar Pradesh Tenancy Act, 1939 — Section 21, 29, 32, 33
High Courts19 Mar 2010Allowed
Kanpur Electricity Supply Company and Another Vs Additional Labour Commissioner and Others
Allahabad High Court · (2010) 03 AHC CK 0218
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1)
High Courts19 Mar 2010Disposed Of
Met Kishan Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0212
Uttar Pradesh Panchayat Raj (Removal of Pradhan, Up-Pradhans and Members) Enquiry Rules, 1997 — Rule 3, 4, 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 95(1)(g)
High Courts19 Mar 2010Dismissed
Rajesh Vs State of U.P and Another
Allahabad High Court · (2010) 03 AHC CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Mar 2010Dismissed
Vishal Parmanand and Others Vs State of U.P and Others
Allahabad High Court · (2010) 03 AHC CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Evidence Act, 1872 — Section 26Penal Code, 1860 (IPC) — Section 302, 34, 364A
High Courts19 Mar 2010Dismissed
Roopendra Sharma Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0166
High Courts19 Mar 2010Dismissed
Satish Chandra Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0161
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(g)
High Courts19 Mar 2010Allowed
Radhey Shyam Dixit (In Jail) Vs State of U.P.
Allahabad High Court · (2010) 7 RCR(Criminal) 1433
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Mar 2010Dismissed
Vineet Kumar Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0137
Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts19 Mar 2010Dismissed
Madhav Prasad Vs Radhey Lal
Allahabad High Court · (2010) 03 AHC CK 0129
Civil Procedure Code, 1908 (CPC) — Section 100