COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 181 of 226

High Courts23 Mar 2010Disposed Of

Suresh Kumar Chaturvedi & Ors.etc. Vs Life Insurance Corporation of India & Ors.

Allahabad High Court · (2010) 03 AHC CK 0191

Constitution of India, 1950 — Article 14, 16Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 8Life Insurance Corporation Act, 1956 — Section 49

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High Courts23 Mar 2010Allowed

Husanbano and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 6 RCR(Criminal) 2542

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504

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High Courts23 Mar 2010Allowed

Committee of Management, Adarsh Bharati Inter College, Kalwa, Aligarh and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 03 AHC CK 0158

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High Courts23 Mar 2010Allowed

Jamuna Devi Naresh Chandra Mahavidyalaya and others Vs State of U.P. and another

Allahabad High Court · (2010) 03 AHC CK 0102

Uttar Pradesh State Universities Act, 1973 — Section 28(5)(b)

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High Courts23 Mar 2010Dismissed

Silver Moon Knox Vs State of U.P. and Others

Allahabad High Court · (2010) 03 AHC CK 0099

Constitution of India, 1950 — Article 226

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High Courts23 Mar 2010Dismissed

Inter College Hardoi Guzar (Jaloun) and Others Vs Joint Director of Education Jhansi Region and Others

Allahabad High Court · (2010) 03 AHC CK 0097

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High Courts23 Mar 2010Allowed

Razia Begum Vs Collector/District Magistrate and Others

Allahabad High Court · (2010) 3 AWC 2962 : (2010) 2 UPLBEC 1017

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 286Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285C, 285H

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High Courts23 Mar 2010

Mohd. Hussain Vs State of U.P. and Others

Allahabad High Court · (2010) 3 AWC 2964 : (2010) 126 FLR 117 : (2010) 2 UPLBEC 1133

Central Civil Services (Pension) Rules, 1972 — Rule 48, 48A, 5(2), 56

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High Courts23 Mar 2010Dismissed

Triloki Nath Agarwal and Others Vs Yogendra Nath Dixit and Others

Allahabad High Court · (2010) 03 AHC CK 0085

Evidence Act, 1872 — Section 111, 21, 3, 40, 41

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High Courts23 Mar 2010Dismissed

Ghanshyam Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 5 AWC 4651 : (2010) 2 UPLBEC 1163

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B(4F)

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High Courts23 Mar 2010Dismissed

Abrar Khan Vs Ram Sajiwan Verma and Others

Allahabad High Court · (2010) 4 AWC 3948

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High Courts23 Mar 2010Dismissed

Ninku alias Chandra Bhan Singh Vs State of U.P. and Another

Allahabad High Court · (2011) 1 ACR 537

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 22Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)

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High Courts23 Mar 2010Dismissed

Arjun Prasad alias Arjun Prasad Pandey Vs State of U.P. & Others

Allahabad High Court · (2010) 03 AHC CK 0004

Uttar Pradesh Secondary Education Service Commission (Removal of Difficulties) Order, 1981 — Para 5Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18

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High Courts23 Mar 2010Allowed