High Courts29 Mar 2010Allowed
S.N.F. Alloys (P.) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5623
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 255, 259
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 179 of 226
High Courts29 Mar 2010Dismissed
Milton Glass Industries Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 528
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 136, 226
High Courts26 Mar 2010
Shahjahan Vs District Judge, Faizabad
Allahabad High Court · (2010) 3 CivCC 915 : (2011) 2 RCR(Civil) 328 : (2011) 2 RCR(Civil) 328
Civil Procedure Code Amendment Act, 1999 — Section 7Civil Procedure Code Amendment Act, 2002 — Section 16, 16(2)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5
High Courts26 Mar 2010
Umesh Chandra Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3411 : (2011) 1 UPLBEC 131
Constitution of India, 1950 — Article 309Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 7Uttar Pradesh Subordinate Officers Ministerial Group C Posts of the Lower Grade (Recruitment by Promotion) Rules, 2001 — Rule 2, 5, 6, 8, 8(2)
High Courts26 Mar 2010Disposed Of
Ashok Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 AWC 2311
Industrial Disputes Act, 1947 — Section 2
High Courts26 Mar 2010Dismissed
Tahseen Khan Vs Board of Revenue and Others
Allahabad High Court · (2010) 03 AHC CK 0251
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 80Muslim Personal Law (Shariat) Application Act, 1937 — Section 2Transfer of Property Act, 1882 — Section 129, 52
High Courts26 Mar 2010Allowed
Ram Naresh Vs State of U.P and Others
Allahabad High Court · (2010) 03 AHC CK 0241
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts26 Mar 2010Dismissed
Jai Prakash Sharma Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2961 : (2010) 125 FLR 522
Constitution of India, 1950 — Article 226Uttar Pradesh Basic School (Teachers Employment and Service) Rules, 1975 — Rule 10
High Courts26 Mar 2010Partly Allowed
Pfizer Ltd. Vs State of U.P. and Others
Allahabad High Court · (2010) 125 FLR 350 : (2010) 4 LLJ 104 : (2010) 2 UPLBEC 1410
Constitution of India, 1950 — Article 142Employees State Insurance Act, 1948 — Section 2(9)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 2, 6(2)
High Courts26 Mar 2010Dismissed
United India Insurance Co. Ltd. Vs Smt. Archana Srivastava and Others
Allahabad High Court · (2010) 3 AWC 2317
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 140, 147, 149, 163A, 165
High Courts26 Mar 2010Dismissed
The Oriental Insurance Co. Ltd. Vs Smt. Chandra Devi and Others
Allahabad High Court · (2012) ACJ 567 : (2010) 5 AWC 4607
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149, 163A, 165, 166
High Courts26 Mar 2010Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Sukhviri and Others
Allahabad High Court · (2010) 3 AWC 2307
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149, 163A, 165, 166
High Courts26 Mar 2010Dismissed
Chhote Lal Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0220
Constitution of India, 1950 — Article 226
High Courts26 Mar 2010Allowed
Anil Kumar Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 238 : (2011) 1 AWC 226 : (2010) 7 RCR(Criminal) 1660
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 302, 304B, 34, 498A
High Courts26 Mar 2010Dismissed
Anwar Sayeed Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0072
High Courts26 Mar 2010
Ashish Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1233
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 342, 366, 384, 420
High Courts26 Mar 2010Allowed
Laljee Tiwari and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 6 ADJ 911
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 156(3), 157, 170, 173(2)Penal Code, 1860 (IPC) — Section 504, 506
High Courts26 Mar 2010Disposed Of
Asok Pande and Another Vs Election Commission of India and Another
Allahabad High Court · (2011) 3 AWC 2229
Constitution of India, 1950 — Article 324, 324(1), 327, 328Representation of the People Act, 1951 — Section 29A
High Courts26 Mar 2010
Abdul Gaffar and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 535 : (2010) CriLJ 3620
Criminal Procedure Code, 1973 (CrPC) — Section 164, 190(1), 482Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 452
High Courts26 Mar 2010Allowed
Raju Pasi Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0012
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307, 34