High Courts30 Mar 2010Dismissed
Vipin Kumar Kansal and another Vs Debt Recovery Appellate Tribunal at Allahabad and others
Allahabad High Court · (2010) 03 AHC CK 0184
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 178 of 226
High Courts30 Mar 2010Disposed Of
Sugreev Vs State of U.P.and Others
Allahabad High Court · (2010) 03 AHC CK 0181
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 10(6)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts30 Mar 2010Dismissed
Baij Nath Singh Vs District Inspector of Schools, Gorakhpur and others
Allahabad High Court · (2010) 03 AHC CK 0167
High Courts30 Mar 2010Disposed Of
Ram Awadh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 03 AHC CK 0160
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Planning and Development Act, 1973 — Section 26A
High Courts30 Mar 2010Dismissed
Lucknow Development Authority Vs Nattha and another
Allahabad High Court · (2010) 03 AHC CK 0146
Land Acquisition Act, 1894 — Section 11, 18, 54
High Courts30 Mar 2010Dismissed
Vijay Kumar Upadhyay Vs Additional District Judge and Others
Allahabad High Court · (2010) 5 AWC 4432
Constitution of India, 1950 — Article 226, 227Provincial Small Cause Courts Act, 1887 — Section 17, 25, 30Transfer of Property Act, 1882 — Section 106
High Courts30 Mar 2010
Pankaj Kumar Vs Hon''ble High Court of Judicature and Others
Allahabad High Court · (2010) 5 AWC 4645 : (2010) 126 FLR 172 : (2010) 2 UPLBEC 1447
Constitution of India, 1950 — Article 14, 16(1)
High Courts30 Mar 2010Dismissed
Ram Kishore Agarwal and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 4 AWC 4082
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A(3), 56(1A)
High Courts30 Mar 2010Dismissed
Bikrama Singh Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 788
High Courts30 Mar 2010Allowed
Jagat Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4681 : (2010) 126 FLR 114 : (2010) 2 UPLBEC 1655
High Courts30 Mar 2010Dismissed
Commissioner of Income Tax Vs Ashok Kumar Goel
Allahabad High Court · (2011) 196 TAXMAN 449
Income Tax Act, 1961 — Section 132(1), 132(4), 132(5), 256, 69Uttar Pradesh Sales Tax Act, 1948 — Section 2
High Courts29 Mar 2010Allowed
Liladhar Vs Board of Revenue U.P. at Allahabad
Allahabad High Court · (2010) 03 AHC CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4)
High Courts29 Mar 2010Dismissed
Mahendra Singh Vs State Public Services Tribunal and Others
Allahabad High Court · (2010) 5 AWC 4661 : (2010) 125 FLR 790 : (2010) 2 UPLBEC 1242
Penal Code, 1860 (IPC) — Section 120, 365
High Courts29 Mar 2010Allowed
Mukesh Chaturvedi Vs State of U.P.through Secretary Siksha Anubhag-11, Govt.of U.P., Lucknow and others
Allahabad High Court · (2010) 03 AHC CK 0200
High Courts29 Mar 2010Allowed
Braham Devi & Ors. Vs Board of Revenue, U.P. Lucknow & Ors.
Allahabad High Court · (2010) 03 AHC CK 0193
Registration Act, 1908 — Section 47, 60
High Courts29 Mar 2010Disposed Of
Vijay Moses Das and another Vs Central Bureau of Investigation
Allahabad High Court · (2010) 03 AHC CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Mar 2010Dismissed
Dinesh Kumar Rai Vs State of U.P.
Allahabad High Court · (2010) 03 AHC CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts29 Mar 2010
Jai Prakash Associates Limited Vs State of U.P. and Another
Allahabad High Court · (2010) 03 AHC CK 0092
Constitution of India, 1950 — Article 14, 226, 301
High Courts29 Mar 2010Dismissed
Commissioner of Cus. and C. Ex. Vs Rana Sugar Ltd.
Allahabad High Court · (2010) 253 ELT 366
High Courts29 Mar 2010
Veer Bahadur Singh Purvanchal University and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4631
Uttar Pradesh State Universities Act, 1973 — Section 37(2), 37(7), 37(8), 37(9)