High Courts02 Apr 2010Dismissed
Ram Prasad Vs Ganga Dhar and Others
Allahabad High Court · (2010) 5 AWC 4656
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 176 of 226
High Courts02 Apr 2010Allowed
Smt. Anjuman (D) through L.Rs. Vs Shabbir
Allahabad High Court · (2010) 4 AWC 3925
High Courts02 Apr 2010Dismissed
Smt. Malti Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 420
High Courts02 Apr 2010
Mahesh Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1532
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 377
High Courts01 Apr 2010
Union of India through Senior Divisional Security Commissioner, Railway Protection Force Vs Anupam Maheshwari @ Tarun Godani and another
Allahabad High Court · (2010) 04 AHC CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts01 Apr 2010Allowed
C.P. Rajvir Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4234 : (2010) 126 FLR 459 : (2010) 2 UPLBEC 1673
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14, 14(1), 8
High Courts01 Apr 2010Allowed
Smt. Barfi Devi Vs Sahab Ram
Allahabad High Court · (2010) 4 AWC 3950
Hindu Adoptions and Maintenance Act, 1956 — Section 16Hindu Succession Act, 1956 — Section 12, 14Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 4
High Courts01 Apr 2010Allowed
Vinod Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4879
High Courts01 Apr 2010Dismissed
Lalloo Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 AWC 2233
High Courts01 Apr 2010Allowed
Smt. Asha Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4618
High Courts01 Apr 2010Allowed
Simbholi Sugars Ltd. Vs State of U.P.
Allahabad High Court · (2011) 2 AWC 1744
Constitution of India, 1950 — Article 141, 21, 226, 227
High Courts01 Apr 2010Dismissed
Swalin Khan Vs Shambhoo Dayal Sharma and Others
Allahabad High Court · (2010) 3 AWC 3036
Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 106
High Courts01 Apr 2010Allowed
Thakur Ram Janki and others Vs Jot Bahadur Singh and other
Allahabad High Court · (2010) 04 AHC CK 0202
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Apr 2010Partly Allowed
Chini Mill Karmchari Sangh and Rajiv Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2010) 2 UPLBEC 1077
COMPANIES ACT, 1956 — Section 607, 617Constitution of India, 1950 — Article 13, 14, 19, 246, 254Industries (Development and Regulation) Act, 1951 — Section 10, 11, 12, 13, 14
High Courts01 Apr 2010Allowed
Yashoda Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0157
High Courts01 Apr 2010Dismissed
National Insurance Corpn.Ltd. Vs Ram Chandra
Allahabad High Court · (2010) 04 AHC CK 0132
Motor Vehicles Act, 1988 — Section 149
High Courts01 Apr 2010
Super Cassettes Industries Ltd. Vs State of U.P. and Others
Allahabad High Court · (2010) 125 FLR 531 : (2010) 4 LLJ 752
Industrial Disputes Act, 1947 — Section 4K
High Courts01 Apr 2010Dismissed
Purendra Kumar Sharma Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 654
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts01 Apr 2010Dismissed
Das Cold Storage Vs Asstt. CIT (Osd) and Others
Allahabad High Court · (2012) 344 ITR 35
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 148
High Courts01 Apr 2010
Satyavir Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1529
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 302, 394, 504, 506