High Courts05 Apr 2010Dismissed
Ram Das Vs Deputy Director of Consolidation, Gonda and others
Allahabad High Court · (2010) 04 AHC CK 0239
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 175 of 226
High Courts05 Apr 2010Partly Allowed
Ram Murti Pandey and others Vs National Insurance Co.Ltd. and others
Allahabad High Court · (2010) 04 AHC CK 0236
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Motor Vehicles Act, 1988 — Section 169, 173
High Courts05 Apr 2010Dismissed
U.P.State Agro Industrial Corpn.Ltd. Vs Income Tax Appellate Tribunal, Allahabad
Allahabad High Court · (2010) 04 AHC CK 0230
Income Tax Act, 1961 — Section 271B
High Courts05 Apr 2010Disposed Of
Laxmi Narain Vs Shyam Lal & Ors.
Allahabad High Court · (2010) 04 AHC CK 0228
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Apr 2010Dismissed
Ram Naresh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0166
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 21, 22
High Courts05 Apr 2010
Puran Singh and Suresh Kumar Vs State of U.P. and Others
Allahabad High Court · AIR 2011 All 73 : (2010) 2 UPLBEC 947
Constitution of India, 1950 — Article 19, 243G
High Courts05 Apr 2010Dismissed
Avinash Chandra Tewari Vs A.D.J., Court No. 3, Unnao and Others
Allahabad High Court · (2010) 04 AHC CK 0121
Constitution of India, 1950 — Article 226
High Courts05 Apr 2010Allowed
Krishnapal and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4927
Evidence Act, 1872 — Section 74, 79Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 15
High Courts05 Apr 2010Allowed
Ravindra Giri Goswami and Another Vs Daraganj Ram Leela Committee and Others
Allahabad High Court · (2011) 4 ADJ 857
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 38
High Courts05 Apr 2010Dismissed
Purshottam Vs State of U.P. and Another
Allahabad High Court · (2010) 04 AHC CK 0004
Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 2010Partly Allowed
U.P. Scheduled Caste Finance & Development Corporation Limited, Lucknow and others Vs Surendra Pal Singh and another
Allahabad High Court · (2010) 04 AHC CK 0003
High Courts02 Apr 2010Allowed
Shaft Ullah Vs Prescribed Authority and Others
Allahabad High Court · (2010) 4 AWC 4167
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 21, 21(1), 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
High Courts02 Apr 2010Allowed
Om Prakash Vs State of U.P. and others
Allahabad High Court · (2010) 125 FLR 794
High Courts02 Apr 2010Disposed Of
Indira Enterprises Vs State of U.P and Others
Allahabad High Court · (2010) 04 AHC CK 0280
Stamp Act, 1899 — Article 57
High Courts02 Apr 2010Dismissed
Prafulla Kumar and Others Vs State of UP and Others
Allahabad High Court · (2010) 04 AHC CK 0145
Constitution of India, 1950 — Article 14, 16, 320
High Courts02 Apr 2010Allowed
Radhey Shyam Nishad Vs Sri Arun Kumar Sinha and Others
Allahabad High Court · (2010) 04 AHC CK 0144
High Courts02 Apr 2010Dismissed
Sri Rashid Ahmad Vs The Spl. Judge/A.D.J. and Another
Allahabad High Court · (2010) 4 AWC 4170
Constitution of India, 1950 — Article 226
High Courts02 Apr 2010Allowed
Smt. Sumitra Jain and Others Vs Rajnish Kumar and Others
Allahabad High Court · (2010) 4 AWC 3762
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Apr 2010
Metlon India (P.) Ltd. Vs State Bank of India and Another
Allahabad High Court · (2010) 5 AWC 4408 : (2010) 4 BC 120
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 29
High Courts02 Apr 2010Dismissed
Dr. Rekha Agrawal Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3869 : (2010) 126 FLR 779
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 12(2), 12(4), 13, 13(4)