COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 173 of 226

High Courts08 Apr 2010Dismissed

H.I.G. House Owners Welfare Society Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3764

Criminal Procedure Code, 1973 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 188Uttar Pradesh Protection of Trees in Rural and Hill Areas Act, 1976 — Section 7

High Courts08 Apr 2010Allowed

Rajendra Prasad Vs Board of Revenue and Others

Allahabad High Court · (2010) 4 AWC 4034

Civil Procedure Code, 1908 (CPC) — Section 100, 100(4)Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 32(6)

High Courts08 Apr 2010

Ram Singh and Others Vs State of U.P.

Allahabad High Court · (2010) 2 ACR 1869

Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4)Penal Code, 1860 (IPC) — Section 147, 148, 307

High Courts08 Apr 2010Allowed

Daya Shanker Mishra and others Vs State of U.P. and others

Allahabad High Court · (2010) 127 FLR 612

High Courts08 Apr 2010Dismissed

Radhey Shyam Vs Nanku Lal (Dead) through L.Rs.

Allahabad High Court · (2011) 6 RCR(Civil) 2522 : (2011) 113 RD 675

Registration Act, 1908 — Section 48Specific Relief Act, 1963 — Section 20

High Courts08 Apr 2010Dismissed

Binda Prasad, Karya Nirikshak Railway Vs Om Prakash (Khalasi) and Another

Allahabad High Court · (2011) 1 ACR 461

Criminal Procedure Code, 1973 (CrPC) — Section 313, 401(3)Penal Code, 1860 (IPC) — Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

High Courts08 Apr 2010Dismissed

Ankit Srivastava Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0002

High Courts07 Apr 2010

Ram Chandra Patel Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0361

High Courts07 Apr 2010Allowed

Narendra Sharma Vs Pawan Sharma and Others

Allahabad High Court · (2010) 4 AWC 3934 : (2010) 2 UPLBEC 1656

High Courts07 Apr 2010

Abhilasha Petroleum and Another Vs Cantonment Board

Allahabad High Court · (2010) 5 AWC 4457

Cantonments Act, 1924 — Section 60, 61, 62, 63Tolls (Army and Air Force) Act, 1901 — Section 3

High Courts07 Apr 2010Dismissed

State of U.P. and Another Vs Bhupendra Singh, Constable

Allahabad High Court · (2010) 4 AWC 3775

High Court Rules, 1952 — Rule 10Limitation Act, 1963 — Section 1

High Courts07 Apr 2010Allowed

Asha Ram Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2010) 04 AHC CK 0270

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171

High Courts07 Apr 2010Allowed

Smt. Kamla Devi Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0259

High Courts07 Apr 2010Dismissed

Smt. Radha Rani Mehrotra and Others Vs Learned Prescribed Authority/Civil Judge S.D. and Others

Allahabad High Court · (2010) 04 AHC CK 0256

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227

High Courts07 Apr 2010Dismissed

Rakesh Kumar Singh Vs Public Service Commission Uttar Pradesh and Others

Allahabad High Court · (2011) 3 AWC 2307

Criminal Justice Administration Act, 1914 — Section 10(1)Family Law Reform Act, 1969 — Section 9

High Courts07 Apr 2010Dismissed

Narendra Bahadur Singh Vs State of U.P.

Allahabad High Court · (2010) 04 AHC CK 0234

Constitution of India, 1950 — Article 16, 226

High Courts07 Apr 2010Dismissed

Abdul Lateef Vs Special Judge, S.C. & S.T. and others

Allahabad High Court · (2010) 04 AHC CK 0191

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30

High Courts07 Apr 2010Allowed

Praveen Suri Vs Commissioner of Income Tax (Appeals) Saharanpur and Others

Allahabad High Court · (2010) 04 AHC CK 0187

Income Tax Act, 1961 — Section 179

High Courts07 Apr 2010Dismissed

Jagdish Maurya Vs State of U.P.

Allahabad High Court · (2010) 04 AHC CK 0141

High Courts07 Apr 2010

Nagarpalika Parishad and Another Vs Wasiuddin

Allahabad High Court · (2010) 04 AHC CK 0137