High Courts13 Apr 2010Dismissed
Krishna Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5310
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 171 of 226
High Courts13 Apr 2010Allowed
Shyambir Singh Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 490
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Apr 2010Allowed
Smt. Kanchan Gupta ''Aranga'' Vs The State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3988
Constitution of India, 1950 — Article 141, 142, 19, 226, 243K
High Courts13 Apr 2010Dismissed
Surendra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0244
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 4
High Courts13 Apr 2010Allowed
Taiyyab Ali Bhai Vs Incharge District Judge, Lucknow and others
Allahabad High Court · (2010) 04 AHC CK 0177
High Courts13 Apr 2010Dismissed
Union of India (UOI) Vs Ram Prasad Mishra
Allahabad High Court · (2010) 5 AWC 4599
Railways Act, 1989 — Section 191
High Courts13 Apr 2010
Kasmeer Singh Yadav Vs Director of Education and Others
Allahabad High Court · (2010) 4 AWC 4246 : (2010) 2 UPLBEC 1224
High Courts13 Apr 2010Dismissed
Maheshwari Agencies Vs State of U.P. and Others
Allahabad High Court · (2010) 35 VST 80
Uttar Pradesh General Clauses Act, 1904 — Section 10B, 13A(6), 15A, 42, 48(7)Uttar Pradesh Trade Tax Act, 1948 — Section 15A(1)(1)Uttar Pradesh Value Added Tax Act, 2008 — Section 54, 81, 81(6)
High Courts13 Apr 2010Dismissed
Dr. Deepak Kumar Gajwani Vs Smt. Seema Gajwani
Allahabad High Court · (2011) 2 AWC 1730
Hindu Marriage Act, 1955 — Section 13, 24, 25, 25(3), 26
High Courts13 Apr 2010Allowed
Krishna Murari Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2322
Constitution of India, 1950 — Article 311
High Courts13 Apr 2010Allowed
Krishna Pratap Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0017
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Apr 2010Dismissed
Director, Institute of Mental Health and Hospital, Agra Vs Santosh Kumar Gautam and Others
Allahabad High Court · (2010) 126 FLR 248
High Courts13 Apr 2010Dismissed
Dina Nath and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 04 AHC CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 2(d)Penal Code, 1860 (IPC) — Section 323, 427, 504, 506
High Courts12 Apr 2010Dismissed
Ram Bachan Yadav and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 463
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 384, 504, 506
High Courts12 Apr 2010
Smt. Sushila Devi and Others Vs Abdul Qayum and Others
Allahabad High Court · (2010) 04 AHC CK 0135
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 Apr 2010Dismissed
Deeptiman Logistics Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 04 AHC CK 0125
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts12 Apr 2010
Laxmi Narayan Upadhyay Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1858
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 147, 323, 325, 327, 329
High Courts10 Apr 2010Disposed Of
S.N.Tripathi Vs State of U.P.and Others
Allahabad High Court · (2010) 04 AHC CK 0143
Constitution of India, 1950 — Article 12, 226
High Courts09 Apr 2010Allowed
Smt. Ramawati Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3866 : (2010) 125 FLR 1098 : (2010) 4 LLJ 718
High Courts09 Apr 2010
Harbans Singh Vs State Transport Appellate Tribunal and Another
Allahabad High Court · (2010) 5 AWC 4589(1)
Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 7, 71General Clauses Act, 1897 — Section 6