COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 170 of 226

High Courts15 Apr 2010Dismissed

Vishwanath Katiyar Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3793 : (2010) 2 UPLBEC 1480

Uttar Pradesh Higher Education Services Selection Board Act, 1980 — Section 13, 13(1), 13(3)Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 11, 11(2), 12, 12(1), 12(10)

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High Courts15 Apr 2010Allowed

S.V.H. Tech Pvt. Ltd. Vs Commissioner of Trade Tax

Allahabad High Court · (2010) 257 ELT 176

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High Courts15 Apr 2010Dismissed

Indian Air Gases Ltd. Vs State of U.P. and Others

Allahabad High Court · (2010) 31 VST 542

Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 21, 21(2), 21(4)

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High Courts15 Apr 2010Dismissed

The Oriental Insurance Co. Ltd. Vs Ram Prakash and Others

Allahabad High Court · (2010) 04 AHC CK 0286

Motor Vehicles Act, 1988 — Section 10, 173

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High Courts15 Apr 2010Dismissed

Sunder Carpet Industries Vs Income Tax Officer and Another

Allahabad High Court · (2010) 235 CTR 161 : (2010) 324 ITR 417

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142, 142A, 143, 147, 148

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High Courts15 Apr 2010Dismissed

Samaun Khan Vs Smt. Roshni Parveen

Allahabad High Court · (2010) 04 AHC CK 0257

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts15 Apr 2010Dismissed

Chandan and Another Vs State of U.P.

Allahabad High Court · (2010) 04 AHC CK 0243

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34, 427

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High Courts15 Apr 2010Dismissed

Khursheed Jaraal Qidwai Vs State of U.P. & Ors.

Allahabad High Court · (2010) 04 AHC CK 0237

Specific Relief Act, 1963 — Section 34

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High Courts15 Apr 2010Allowed

Union of India & Ors. Vs Jain Construction Company and Ors.

Allahabad High Court · (2010) 04 AHC CK 0232

Arbitration and Conciliation Act, 1996 — Section 11(6), 85

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High Courts15 Apr 2010Dismissed

Ram Gopal and Others Vs Hori Lal and Others

Allahabad High Court · (2010) 04 AHC CK 0218

Civil Procedure Code, 1908 (CPC) — Section 100, 11Hindu Succession Act, 1956 — Section 14Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts15 Apr 2010Allowed

Radico khaitan Ltd, bareilly Road, rampur Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0188

Uttar Pradesh Trade Tax Act, 1948 — Section 21

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High Courts15 Apr 2010Allowed

Mangla Yadav Vs IVth A.D.J. and others

Allahabad High Court · (2010) 04 AHC CK 0176

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High Courts15 Apr 2010Disposed Of

Tara Chand Kushwaha Vs State of U.P.

Allahabad High Court · (2010) 04 AHC CK 0174

Arms Act, 1959 — Section 25, 3, 34Criminal Procedure Code, 1973 (CrPC) — Section 389

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High Courts15 Apr 2010Allowed

Brahmanand Shukla Vs State of U.P.

Allahabad High Court · (2010) 04 AHC CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 385Penal Code, 1860 (IPC) — Section 302

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High Courts15 Apr 2010Allowed

U.P. Postal Primary Cooperative Bank Limited Vs Hemant Kumar and Others and Smt. Mohini Shukla and Others

Allahabad High Court · (2010) 5 AWC 4939

Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 9

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High Courts15 Apr 2010Allowed

Raj Kumar and Another Vs Rajasva Parishad, U.P. and Others

Allahabad High Court · (2010) 4 AWC 3779

Constitution of India, 1950 — Article 142

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High Courts15 Apr 2010Dismissed

Mohd. Khursheed Anwar and Another Vs U.P. Land Development Corporation and Another

Allahabad High Court · (2010) 04 AHC CK 0091

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High Courts15 Apr 2010

Commissioner of Income Tax and Another Vs Modi Xerox Ltd.

Allahabad High Court · (2010) 04 AHC CK 0061

Companies Act, 1956 — Section 617Income Tax Act, 1961 — Section 36(1), 36(2), 37(1), 37(4), 37(5)State Financial Corporations Act, 1951 — Section 46

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High Courts15 Apr 2010Allowed

Fazlurrahman Vs State of U.P. and Others

Allahabad High Court · (2010) 04 AHC CK 0001

Stamp Act, 1899 — Section 47A(3)

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High Courts13 Apr 2010Dismissed

Hotel Jawahar International Pvt. Ltd. Vs Archaeological Survey of India and Others

Allahabad High Court · (2010) 5 AWC 4933

Ancient Monuments and Archaeological Sites and Remains (Amendment and Validation) Act, 2010 — Section 20A(2), 20A(3)Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 33

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