High Courts19 Apr 2010Disposed Of
Smt. Urmila Devi Vs District Magistrate/Chief Development Officer and Others
Allahabad High Court · (2010) 04 AHC CK 0258
Constitution of India, 1950 — Article 243
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 168 of 226
High Courts19 Apr 2010Dismissed
Kanchan Sangwan Vs State of U.P.Through Secretary, Department of Secondary Education, Government of U.P., Lucknow and Others
Allahabad High Court · (2010) 04 AHC CK 0219
High Courts19 Apr 2010Dismissed
U.P.Samaj Kalyan Nirman Nigam Ltd. Vs Jamuna Construction Company
Allahabad High Court · (2010) 04 AHC CK 0209
Arbitration and Conciliation Act, 1996 — Section 19, 34Constitution of India, 1950 — Article 226
High Courts19 Apr 2010Disposed Of
Nagina Bhar Vs State
Allahabad High Court · (2010) 04 AHC CK 0208
Arms Act, 1959 — Section 25(1)(a)Penal Code, 1860 (IPC) — Section 412
High Courts19 Apr 2010Disposed Of
State of U.P. Through A.T.S., Uttar Pradesh, Lucknow Vs Vishwa Vijay @ Kamal and Another
Allahabad High Court · (2010) 04 AHC CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 2(c)Penal Code, 1860 (IPC) — Section 120B, 121, 121AUnlawful Activities (Prevention) Act, 1967 — Section 18, 20, 21, 23(2), 43D(2)
High Courts19 Apr 2010Disposed Of
Shiv Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0152
High Courts19 Apr 2010Disposed Of
Radhey Raman Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0150
High Courts19 Apr 2010
Udai Pal Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0134
High Courts19 Apr 2010Dismissed
Purshuttam Vs B.R.
Allahabad High Court · (2010) 5 AWC 5058
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Apr 2010
Ajay Kumar Rastogi Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0096
High Courts19 Apr 2010Dismissed
Anil Tandon and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4252
High Courts19 Apr 2010Allowed
Suresh Babu Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4254 : (2010) 126 FLR 457 : (2010) 2 UPLBEC 1237
High Courts19 Apr 2010Allowed
Dr. Virendra Nath Tripathi Vs State of U.P. and Another
Allahabad High Court · (2010) 4 AWC 4255
Constitution of India, 1950 — Article 16(4), 320, 320(3)Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3, 3(1), 3(5)Uttar Pradesh State Medical Colleges Teachers Service Rules, 1990 — Rule 4, 4(2)
High Courts19 Apr 2010
Shiv Mohan Gupta Vs State of U.P. and Another
Allahabad High Court · (2010) 2 ACR 1866
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 319Dowry Prohibition Act, 1961 — Section 3, 4Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts19 Apr 2010Allowed
Virendra Dev Dixit and Smt. Kamla Devi Dixit Vs Assistant Commissioner of Income Tax
Allahabad High Court · (2010) 233 CTR 177 : (2011) 331 ITR 483
Income Tax Act, 1961 — Section 139, 142, 142(1), 142(2), 142(3)
High Courts16 Apr 2010
Adhikari/Karmchari Samagra Vikas Samiti and another Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 776
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 309
High Courts16 Apr 2010
Lakhmi and Others Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1901
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 162, 162(1), 162(2)Evidence Act, 1872 — Section 145, 27, 32(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts16 Apr 2010Allowed
U.P. State Road Transport Corporation Vs Satendra Singh and Another
Allahabad High Court · (2010) 125 FLR 538 : (2010) 4 LLJ 753
High Courts16 Apr 2010
Ashok Kuamr Dwivedi Vs State of U.P and Others
Allahabad High Court · (2010) 04 AHC CK 0355
High Courts16 Apr 2010Dismissed
Allahabad High School Society and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5089
Companies Act, 1956 — Section 18, 19(1)Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 75