High Courts21 Apr 2010Dismissed
Raj Kumar Dass Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0321
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 166 of 226
High Courts21 Apr 2010Allowed
Union of India (UOI) and Others Vs Bhim Yadav
Allahabad High Court · (2010) 4 AWC 4301 : (2010) 126 FLR 882
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts21 Apr 2010Dismissed
Bhagwat Prasad Shukla Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0283
High Courts21 Apr 2010Dismissed
Smt. Aparna Tripathi Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2249
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2(c)
High Courts21 Apr 2010Disposed Of
Ajit Kumar Maurya Vs Lucknow Development Authority and others
Allahabad High Court · (2010) 04 AHC CK 0222
Constitution of India, 1950 — Article 226
High Courts21 Apr 2010Disposed Of
Punjab National Bank through Duly Constituted Attorney Vs Naveen Tandon and another
Allahabad High Court · (2010) 04 AHC CK 0179
High Courts21 Apr 2010Disposed Of
Krishna Kant Soni Vs State of U.P. and others
Allahabad High Court · (2010) 04 AHC CK 0172
High Courts21 Apr 2010Dismissed
The Oriental Insurance Co. Ltd. Vs Smt. Uma Devi and Another
Allahabad High Court · (2010) 04 AHC CK 0101
Motor Vehicles Act, 1988 — Section 168, 173
High Courts21 Apr 2010Dismissed
Union of India (UOI) Vs Smt. Madhav Kumari
Allahabad High Court · (2010) 04 AHC CK 0097
Evidence Act, 1872 — Section 114Railways Act, 1989 — Section 123, 123(2), 124A, 68
High Courts21 Apr 2010Allowed
Dwarika Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 126 FLR 335
High Courts21 Apr 2010Allowed
Sita Ram Mishra Vs State of U.P. and Others
Allahabad High Court · (2010) 2 ACR 1899 : (2010) CriLJ 3618 : (2010) 7 RCR(Criminal) 1257
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137(2), 138
High Courts21 Apr 2010Dismissed
Shri Kant Singh Vs District Inspector of Schools, Allahabad and Others
Allahabad High Court · (2010) 126 FLR 2
High Courts20 Apr 2010Dismissed
Jal Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 879
High Courts20 Apr 2010Allowed
Gauri Shankar Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3918
High Courts20 Apr 2010Dismissed
Vikas Verma Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0285
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2
High Courts20 Apr 2010Dismissed
Ram Sahai Chaudhry Vs The Uttar Pradesh State Roadways Transport Corporation and Others
Allahabad High Court · (2010) 04 AHC CK 0268
High Courts20 Apr 2010Dismissed
Dr. Mahendra Pratap Singh and Others Vs The State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0255
Constitution of India, 1950 — Article 226
High Courts20 Apr 2010Dismissed
Vijendra Singh Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0206
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Apr 2010Disposed Of
Mohd.Sabir Khan Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts20 Apr 2010Disposed Of
TC Healthcare Pvt. Ltd. and Another Vs Union of India and Another
Allahabad High Court · (2010) 04 AHC CK 0151
Constitution of India, 1950 — Article 22, 226Essential Commodities Act, 1955 — Section 7A(1)