High Courts22 Apr 2010Dismissed
Lal Man Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3792
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 165 of 226
High Courts22 Apr 2010Allowed
Santosh Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 04 AHC CK 0279
High Courts22 Apr 2010Dismissed
Kumari Sandhya Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0275
High Courts22 Apr 2010Allowed
Noor Mohammad and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 112 RD 73
Constitution of India, 1950 — Article 141, 226Forest Act, 1927 — Section 15, 23, 26, 5, 82
High Courts22 Apr 2010Dismissed
Davendra Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0249
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6, 9
High Courts22 Apr 2010Dismissed
Babu Lal Sharma Vs Pramod Kumar Gupta and others
Allahabad High Court · (2010) 04 AHC CK 0235
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts22 Apr 2010Partly Allowed
Jitendra Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0229
Penal Code, 1860 (IPC) — Section 307
High Courts22 Apr 2010Dismissed
Seema Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0198
High Courts22 Apr 2010Dismissed
Pawan Kumar Srivastava Vs State of U.P. Through Secretary, Panchayati Raj and Others
Allahabad High Court · (2010) 04 AHC CK 0195
Constitution of India, 1950 — Article 226
High Courts22 Apr 2010Disposed Of
Rakesh Kumar Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0163
High Courts22 Apr 2010Allowed
Malti Devi Vs State of U.P. and others
Allahabad High Court · (2010) 04 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Apr 2010Dismissed
Kulwant Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0112
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6, 9
High Courts22 Apr 2010
Dilip Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4303 : (2010) 126 FLR 878 : (2010) 2 UPLBEC 1654
High Courts22 Apr 2010Allowed
Gaya Prasad Verma and Others Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 613
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts22 Apr 2010Allowed
Dau Dayal Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 466 : (2010) 7 RCR(Criminal) 1377
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 145, 482
High Courts22 Apr 2010Allowed
Smt. Ranno Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3844
Cantonments Act, 1924 — Section 3Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)
High Courts22 Apr 2010Disposed Of
Naresh Dixit Vs State of U.P. and Others
Allahabad High Court · (2011) 1 UPLBEC 125
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts21 Apr 2010Dismissed
Pramod Kumar (P.F. No. 5032) Vs Indian Institute of Technology, Kanpur and Others
Allahabad High Court · (2010) 126 FLR 881
Constitution of India, 1950 — Article 14
High Courts21 Apr 2010Allowed
Ravindra Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6130
High Courts21 Apr 2010Allowed
Wasim Ahamad Vs Sate of U.P. and Others
Allahabad High Court · (2011) 1 RCR(Civil) 513 : (2011) 1 RCR(Civil) 513 : (2010) 4 RCR(Criminal) 545
Arms Act, 1959 — Section 13, 14, 14(3), 18, 3