High Courts26 Apr 2010Allowed
Vivek Kumar Rai Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 688
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 163 of 226
High Courts26 Apr 2010Partly Allowed
Nand Kishore Rathore Vs Registrar, Meerut Institute of Engineering and Technology and Others
Allahabad High Court · (2011) 3 AWC 2493
High Courts26 Apr 2010Dismissed
U.P. Avas Evam Vikas Parishad Vs Kunj Bihari and Others
Allahabad High Court · (2010) 04 AHC CK 0272
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 54
High Courts26 Apr 2010Dismissed
Mansha Vs State of U.P.Through Secretary Revenue
Allahabad High Court · (2010) 04 AHC CK 0238
Uttar Pradesh Land Revenue Act, 1901 — Section 219, 34
High Courts26 Apr 2010Dismissed
Matsya Vikas Samiti, Jigarganj, Gonda through its President Vs Nagar Palika Parishad, Gonda and another
Allahabad High Court · (2010) 04 AHC CK 0226
Constitution of India, 1950 — Article 226
High Courts26 Apr 2010Dismissed
Manna Lal (Dead) Through LRs. Vs 1st Additional District Judge, Sultanpur and another
Allahabad High Court · (2010) 04 AHC CK 0201
Constitution of India, 1950 — Article 226
High Courts26 Apr 2010Allowed
Pramod Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0199
High Courts26 Apr 2010Dismissed
Rajnath Vs State of U.P. and others
Allahabad High Court · (2010) 04 AHC CK 0194
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts26 Apr 2010Allowed
Yogendra Kumar Sangal Vs State of U.P. and another
Allahabad High Court · (2010) 04 AHC CK 0184
Criminal Law (Amendment) Act — Section 7Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 120B, 216, 302, 307, 419
High Courts26 Apr 2010Allowed
Shyam Chandra Srivastava Vs Estate of Padmasri Smt.Savitri Sahni
Allahabad High Court · (2010) 04 AHC CK 0181
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Succession Act, 1925 — Section 235, 284, 295
High Courts26 Apr 2010Dismissed
Vijay Pandey and others Vs State of U.P. and another
Allahabad High Court · (2010) 04 AHC CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Apr 2010Dismissed
Awadhesh Kumar Singh Vs State of U.P. and another
Allahabad High Court · (2010) 04 AHC CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151
High Courts26 Apr 2010Dismissed
Chandra Shekhar and Others Vs Rajesh Kumar
Allahabad High Court · (2010) 04 AHC CK 0167
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts26 Apr 2010Allowed
Anjuman Upadhyay Vs Principal, District Institute of Education and Training, Jaunpur and Another
Allahabad High Court · (2010) 04 AHC CK 0165
High Courts26 Apr 2010Dismissed
Shivani Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0164
High Courts26 Apr 2010Disposed Of
Anshu @ Dilip Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 04 AHC CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Apr 2010Allowed
Ram Singh Vs Union of India and Others
Allahabad High Court · (2010) 04 AHC CK 0155
High Courts26 Apr 2010
Munni Devi and Others Vs Babu Lal and Others
Allahabad High Court · (2010) 04 AHC CK 0120
Evidence Act, 1872 — Section 114, 155, 4Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts26 Apr 2010Dismissed
State of U.P. Vs The Additional Commissioner (Judicial) Lucknow Division and Others
Allahabad High Court · (2010) 04 AHC CK 0117
Transfer of Property Act, 1882 — Section 53, 53A
High Courts26 Apr 2010Dismissed
Commissioner of Income Tax Vs U.P. Rajya Sahkari Evam Bhoomi Vikas Bank Ltd.
Allahabad High Court · (2010) 04 AHC CK 0105
Income Tax Act, 1961 — Section 139, 260A, 271, 271A, 271AA