High Courts28 Apr 2010Dismissed
Sunita Gupta Vs Prabhat Chandra Tandon
Allahabad High Court · (2010) 04 AHC CK 0178
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 161 of 226
High Courts28 Apr 2010Disposed Of
Prateek Gupta Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 2506
High Courts28 Apr 2010Dismissed
Uma Shankar Yadav Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0116
High Courts28 Apr 2010
Mohammad Shami Uddin Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4732
High Courts28 Apr 2010Dismissed
Mathura Das Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3910
High Courts28 Apr 2010Dismissed
Chandrapal Singh and Another Vs Board of Revenue, U.P. and Others
Allahabad High Court · (2010) 6 AWC 5516
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169, 171, 173
High Courts28 Apr 2010
Imran and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 2 ACR 1852 : (2011) 1 DMC 210 : (2011) 6 RCR(Criminal) 2424
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 323, 324, 452, 498A
High Courts28 Apr 2010Allowed
Pawan Exports P. Ltd. Vs Union of India and Others
Allahabad High Court · (2013) 19 GSTR 232
Textiles Committee Act, 1963 — Section 5A, 5A(1)
High Courts27 Apr 2010Allowed
Mittal Metals and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 45 VST 95
Central Sales Tax Act, 1956 — Section 14, 15, 3AA, 4BConstitution of India, 1950 — Article 14, 301, 304Uttar Pradesh General Clauses Act, 1904 — Section 21
High Courts27 Apr 2010
Yash Pal Singh Pundir Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0354
High Courts27 Apr 2010Allowed
Chitra Gupta Trading Vs U.P.P.W.D. and Others
Allahabad High Court · (2010) 4 AWC 3911
High Courts27 Apr 2010Dismissed
Smt. Tileshwari Devi Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 1 AWC 627
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3)
High Courts27 Apr 2010Dismissed
Pushpendra Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4815
High Courts27 Apr 2010
Hans Nath Ram and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0313
High Courts27 Apr 2010Disposed Of
Dr. Ravindra Mohan Pachauri Vs Ghaziabad Development Authority and Others
Allahabad High Court · (2010) 4 AWC 4292 : (2010) 2 UPLBEC 1471
Constitution of India, 1950 — Article 12, 14Uttar Pradesh Urban Planning and Development Act, 1973 — Section 4, 41
High Courts27 Apr 2010Disposed Of
Superhouse Overseas Ltd. Vs Deputy Commissioner of Income Tax Mukhtarul Amin Vs Assistant Commissioner of Income Tax
Allahabad High Court · (2010) 325 ITR 448
Income Tax Act, 1961 — Section 132(1), 158BC, 158BD, 245D(4)
High Courts27 Apr 2010
Smt. Asgari and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3922
Criminal Procedure Code, 1973 (CrPC) — Section 133Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)
High Courts27 Apr 2010Dismissed
S.M. Khalid Vs Bank of India and Others
Allahabad High Court · (2010) 5 AWC 5312
High Courts27 Apr 2010Allowed
Dr. Umesh Chandra Maheshwari Vs Mathura-Vrindavan Development Authority and Another
Allahabad High Court · (2010) 4 AWC 3767 : (2010) 2 UPLBEC 1424
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 15, 15(1), 15(2A), 15(5)
High Courts27 Apr 2010Disposed Of
Commissioner of Income Tax-I Vs Gyan Security Press (P) Ltd.
Allahabad High Court · (2010) 04 AHC CK 0261