High Courts30 Apr 2010Dismissed
Gunendra Kumar Jain Vs A.D.J., Muzaffarnagar and Others
Allahabad High Court · (2010) 04 AHC CK 0149
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b), 24
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 159 of 226
High Courts30 Apr 2010Dismissed
Ramji and Others Vs Ram Lakshaman Janaki Bal Mukund Ji Trust and Others
Allahabad High Court · (2010) 04 AHC CK 0114
Constitution of India, 1950 — Article 14, 226
High Courts30 Apr 2010
Lakshmi Sugar and Oil Mills Limited and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 3062
COMPANIES ACT, 1956 — Section 51Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Apr 2010Allowed
Gyas Ahmad and Others Vs Additional Commissioner (Judicial), Lucknow Division and Others
Allahabad High Court · (2010) 04 AHC CK 0110
Limitation Act, 1963 — Section 5
High Courts30 Apr 2010Dismissed
Akhilesh Jaiswal Vs Madan Lal
Allahabad High Court · (2010) 04 AHC CK 0038
Constitution of India, 1950 — Article 226
High Courts29 Apr 2010Allowed
Asian P.P.G. Industries Ltd. Vs Additional Commissioner Grade I, Trade Tax, Ghaziabad Zone, Ghaziabad and Others
Allahabad High Court · (2011) 37 VST 441
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 34(1)Income Tax Act, 1961 — Section 147, 148
High Courts29 Apr 2010Dismissed
Smt. Urmila Vs Consolidation Commissioner and Others
Allahabad High Court · (2011) 5 AWC 4458 : (2011) 113 RD 644
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3)
High Courts29 Apr 2010
Sanjeev Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 4347
High Courts29 Apr 2010Dismissed
Shailesh Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0267
High Courts29 Apr 2010Dismissed
Lucknow Nagar Nigam Vs Shri Kant and Others
Allahabad High Court · (2011) 112 RD 10
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 17
High Courts29 Apr 2010Dismissed
Naseem Jahan Vs State of Up And Another.
Allahabad High Court · (2010) 04 AHC CK 0241
High Courts29 Apr 2010Allowed
Krishna Kumar Gupta Vs State of U.P. & Ors.
Allahabad High Court · (2010) 04 AHC CK 0231
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 12
High Courts29 Apr 2010Partly Allowed
Shiv Narain Vs Mata Badal and another
Allahabad High Court · (2010) 04 AHC CK 0211
Constitution of India, 1950 — Article 226
High Courts29 Apr 2010Disposed Of
Tej Narayan Chaudhary Vs U.P.Avas Avam Vikas Parishad Through Commissioner and others
Allahabad High Court · (2010) 04 AHC CK 0210
Constitution of India, 1950 — Article 226
High Courts29 Apr 2010Disposed Of
Pyare Lal Vs District Judge, Lucknow and others
Allahabad High Court · (2010) 04 AHC CK 0192
High Courts29 Apr 2010Allowed
Committee of Management, S.D. Girls Inter College, Saharanpur and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 04 AHC CK 0182
High Courts29 Apr 2010Disposed Of
Babu Lal Tripathi Vs State of U.P., through Principal Secretary, Home and others
Allahabad High Court · (2010) 04 AHC CK 0180
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409, 419, 420, 467, 468
High Courts29 Apr 2010Disposed Of
Ram Samujh Yadav Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Apr 2010Allowed
Munta & Others Vs State of U.P. & Another
Allahabad High Court · (2010) 04 AHC CK 0148
High Courts29 Apr 2010Allowed
Sudha W/O Awdesh Kumar @ Raju D/O Gaya Prasad Vs Awadesh Kumar @ Raju Diwedi S/O Vishwa Nath Diwedi & Ors.
Allahabad High Court · (2010) 04 AHC CK 0147