High Courts03 May 2010Dismissed
Nanhey Lal and Another and Shri Ram Prasad and Others Vs Chandrika Prasad and Others
Allahabad High Court · (2011) 2 ADJ 560
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 158 of 226
High Courts03 May 2010Disposed Of
Sri Anant Narayan Singh and Others Vs Mangla Prasad Srivastava and Others Maharaja Anant Narayan Singh and Another Vs Ram Ji Sonkar and Others
Allahabad High Court · (2010) 05 AHC CK 0282
Civil Procedure Code, 1908 (CPC) — Section 151, 2, 92Trusts Act, 1882 — Section 37
High Courts03 May 2010Disposed Of
Urmila And Others Vs State of U.P. & Anr.
Allahabad High Court · (2010) 05 AHC CK 0280
High Courts03 May 2010Allowed
Vandana Devi @ Sona & Others Vs State of U.P. & Another
Allahabad High Court · (2010) 05 AHC CK 0278
High Courts03 May 2010Disposed Of
U.P.S.R.T.C. And Another Vs Chandra Prakash And Others
Allahabad High Court · (2010) 05 AHC CK 0277
High Courts03 May 2010Dismissed
Pawan Kumar Gupta and another Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 156, 397
High Courts03 May 2010Disposed Of
Sadhna Saraswat & Another Vs State of U.P. & Another
Allahabad High Court · (2010) 05 AHC CK 0120
High Courts03 May 2010Dismissed
Suman Gupta & Another Vs State of U.P. & Another
Allahabad High Court · (2010) 05 AHC CK 0119
High Courts03 May 2010Disposed Of
Rizwan Ahmad & Ors. Vs State of U.P. & Anr.
Allahabad High Court · (2010) 05 AHC CK 0118
High Courts03 May 2010
Ram Chandra and Another Vs D.D.C. and Others
Allahabad High Court · (2010) 4 AWC 3662
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48
High Courts03 May 2010
Abdul Sattar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4801 : (2010) 126 FLR 783
Uttar Pradesh Intermediate Education Act, 1921 — Section 9(4)
High Courts03 May 2010
Smt. Shanti Devi (represented by L.R.) Vs Kunwar Narain Sharma and Others
Allahabad High Court · (2010) 4 AWC 3750 : (2011) 112 RD 52
Evidence Act, 1872 — Section 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 448
High Courts30 Apr 2010Dismissed
Sub Divisional Officer, Bharat Sanchar Nigam Ltd. Vs Prescribed Authority and Another
Allahabad High Court · (2010) 4 LLJ 879
High Courts30 Apr 2010
Lal Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5520
Constitution of India, 1950 — Article 226
High Courts30 Apr 2010Dismissed
Radhey Shyam Rastogi Vs Ashish Kumar and Another
Allahabad High Court · (2010) 4 AWC 3913
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
High Courts30 Apr 2010Allowed
Ranpal Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3784
High Courts30 Apr 2010Allowed
Ram Lakhan Vs Commissioner, Varanasi Division, Varanasi and Others
Allahabad High Court · (2010) 04 AHC CK 0217
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285(1)
High Courts30 Apr 2010Allowed
Chandra Prakash Pandey Vs State of U.P.
Allahabad High Court · (2010) 04 AHC CK 0207
Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts30 Apr 2010Dismissed
Rizwan Ali Khan Vs Nazma Siddiqui and Others
Allahabad High Court · (2010) 4 CivCC 424
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1)