Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 110

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High Courts05 May 2010Dismissed

Bhupehdra Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3728

Allahabad High Court Rules, 1952 — Rule 5Societies Registration Act, 1860 — Section 25(1)

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High Courts05 May 2010Allowed

Mohd. Irfan Vs State of U.P. and Others

Allahabad High Court · (2010) 05 AHC CK 0295

Penal Code, 1860 (IPC) — Section 149, 295, 302, 34, 366

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High Courts05 May 2010Dismissed

Lallan Prasad Verma Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3660 : (2010) 125 FLR 532

Uttar Pradesh Panchayat Raj Act, 1947 — Section 12B

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High Courts05 May 2010Disposed Of

S.M.A. Abdi and Another Vs Private Secretaries Brotherhood and Another

Allahabad High Court · (2010) 4 AWC 3746

Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 19

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High Courts05 May 2010Dismissed

Mohd. Amir & Others Vs State of U.P. & Others

Allahabad High Court · (2010) 05 AHC CK 0276

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High Courts05 May 2010Allowed

Jamia Razviya Merajul Uloom, Chilmapur, District Gorakhpur and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 05 AHC CK 0250

Societies Registration Act, 1860 — Section 25

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High Courts05 May 2010Allowed

Karam Chand Vs State of U.P.

Allahabad High Court · (2010) 05 AHC CK 0181

Criminal Procedure Code, 1973 (CrPC) — Section 385Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 8(b), 8(c)

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High Courts05 May 2010Allowed

Rajesh Kumar Yadav and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 05 AHC CK 0178

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High Courts05 May 2010Dismissed

Muneshwar @ Arvind (In Jail) Vs State of U.P.

Allahabad High Court · (2010) 05 AHC CK 0176

Penal Code, 1860 (IPC) — Section 363, 366, 376, 504, 506

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High Courts05 May 2010Dismissed

Bankey and another Vs Deputy Director of Consolidation and others

Allahabad High Court · (2010) 05 AHC CK 0155

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts05 May 2010Allowed

Rajesh Kumar Yadav and others Vs State of U.P. and others

Allahabad High Court · (2010) 05 AHC CK 0133

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High Courts05 May 2010Dismissed

Hanif Bux and Others Vs Gads Mohammad

Allahabad High Court · (2010) 05 AHC CK 0124

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High Courts05 May 2010Dismissed

Ram Niwas Sharma Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3725 : (2010) 2 UPLBEC 1515

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 35Uttar Pradesh Secondary Education Services Commission Rules, 1995 — Rule 15

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High Courts05 May 2010

Amar Nath Madhyashia Vs State of U.P. and Others

Allahabad High Court · (2010) 4 AWC 3736

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High Courts05 May 2010Allowed

Gur Nanak Vidyak Sabha Vs Member (Judicial), Board of Revenue, U.P. and Others

Allahabad High Court · (2011) 112 RD 6

Uttar Pradesh Land Revenue Act, 1901 — Section 201, 210, 218, 34

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