High Courts10 May 2010
Ashok Pradhan Vs Nathan Singh and Others
Allahabad High Court · (2011) 112 RD 365
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 2
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 154 of 226
High Courts10 May 2010Dismissed
Muneem Ahmad Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5082
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 43Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 39
High Courts10 May 2010Dismissed
The Commissioner of Income Tax-1 Vs Krishi Utpadan Mandi Samiti Bangarmau Unnao and Others
Allahabad High Court · (2011) 336 ITR 77
Finance Act, 2002 — Section 10(20), 10(29), 12AIncome Tax Act, 1961 — Section 12A(1), 143(2), 148
High Courts10 May 2010Dismissed
Shashi Kant Jaiswal Vs Registrar, Firms, Societies Evam Chits, Lko.and Others
Allahabad High Court · (2010) 05 AHC CK 0212
High Courts10 May 2010Dismissed
Pooran Lal and another Vs State
Allahabad High Court · (2010) 05 AHC CK 0180
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 May 2010Dismissed
Dilbar Habib Siddiqui Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 323, 363, 366
High Courts10 May 2010Disposed Of
Syed Qamar Ahmad Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0146
Constitution of India, 1950 — Article 226
High Courts10 May 2010Partly Allowed
Masood Ahmad Khan @ Afaq Vs State of U.P. and another
Allahabad High Court · (2010) 05 AHC CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts10 May 2010Dismissed
Meera Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0126
High Courts10 May 2010Dismissed
Jaibun Nisha Vs State of U.P. And Ors.
Allahabad High Court · (2010) 05 AHC CK 0123
High Courts10 May 2010Dismissed
Mohd. Imran Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0103
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 4Constitution of India, 1950 — Article 226
High Courts10 May 2010Dismissed
Ram Sunder Vs D.D.C. and Others
Allahabad High Court · (2010) 05 AHC CK 0097
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 90
High Courts10 May 2010Allowed
Gorware Electronics Ltd. Vs Regional Provident Fund Commissioner and Another
Allahabad High Court · (2010) 126 FLR 921 : (2010) 4 LLJ 282
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts10 May 2010Allowed
Smt. Vidhya Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4900
Stamp Act, 1899 — Section 33, 47AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts10 May 2010Dismissed
Smt. Rajrani Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4861 : (2010) 1 BC 667 : (2011) 112 RD 113
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 14(1), 17
High Courts07 May 2010Partly Allowed
Tej Singh Vs The State
Allahabad High Court · (2010) 05 AHC CK 0318
Arms Act, 1959 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 308
High Courts07 May 2010Dismissed
Anita Maurya Vs State of U.P. and Others
Allahabad High Court · (2010) 4 AWC 3724
High Courts07 May 2010Dismissed
Union of India (UOI) and Others Vs Smt. Asha Mishra and Another
Allahabad High Court · (2010) 05 AHC CK 0308
Constitution of India, 1950 — Article 14, 16, 309Constitution of India, 1950 — Article 14, 16, 309Constitution of India, 1950 — Article 14, 16, 309
High Courts07 May 2010Dismissed
Rajeev Ranjan Tripathi and Ram Pravesh Maurya and Others Vs Purvanchal Gramin Bank and Others
Allahabad High Court · (2010) 4 AWC 3715
Regional Rural Banks Act, 1976 — Section 3Regional Rural Banks Act, 1976 — Section 3Regional Rural Banks Act, 1976 — Section 3
High Courts07 May 2010Allowed
Jagannath Prasad Gaur and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 127 FLR 467