High Courts13 May 2010Dismissed
Anuragi Devi & Others Vs State of U.P. & Others
Allahabad High Court · (2010) 05 AHC CK 0139
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 152 of 226
High Courts13 May 2010Dismissed
Raj Karan Nishad Vs State of U.P.and others
Allahabad High Court · (2010) 05 AHC CK 0135
Uttar Pradesh Intermediate Education Act, 1921 — Section 7A, 7AA(1)(i)
High Courts13 May 2010Dismissed
Pawan Kumar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0098
High Courts13 May 2010Allowed
Dr. Raksha Goswami Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0080
High Courts13 May 2010Allowed
Mahendra Nath Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4902
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 147, 323, 506
High Courts13 May 2010
Dhiraj Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4724
High Courts12 May 2010Dismissed
Radhey Shyam and Others Vs Board of Revenue, U.P. and Others
Allahabad High Court · (2011) 112 RD 45
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts12 May 2010
Ninua Nath Vs State Bank of India and Another
Allahabad High Court · (2010) 6 AWC 5731
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 311Specific Relief Act, 1963 — Section 14
High Courts12 May 2010Dismissed
State of U.P. and Others Vs Hari Pal Singh and Another
Allahabad High Court · (2010) 05 AHC CK 0342
High Courts12 May 2010Disposed Of
Ram Kishun Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2511
High Courts12 May 2010Dismissed
Committee of Management, Luxmi Narain Jagdish Sharan Kanya Inter College, Katghar, Moradabad and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0249
High Courts12 May 2010Dismissed
Manoj Kumar Srivastava Vs Judge, Small Causes Court and others
Allahabad High Court · (2010) 05 AHC CK 0232
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts12 May 2010Dismissed
Bhim Sen Wadhwa Vs Om Prakash Batra and others
Allahabad High Court · (2010) 05 AHC CK 0221
High Courts12 May 2010Dismissed
U.P. State Road Transport Corporation and Others Vs Ghanshyam Yadav and Another
Allahabad High Court · (2010) 05 AHC CK 0073
High Courts12 May 2010Allowed
Kumari Rehana Begum Ansari Vs State of U.P. and Another
Allahabad High Court · (2010) 05 AHC CK 0067
High Courts12 May 2010Allowed
Cosmopolitan Club Vs Vinayak Kripa Inframart Co. (P.) Ltd.
Allahabad High Court · (2010) 5 AWC 5086 : (2010) 3 CivCC 728 : (2011) 2 RCR(Civil) 437 : (2011) 2 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 4, 104
High Courts12 May 2010
Ramanuj Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4863
High Courts12 May 2010Allowed
Bhajan Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2786
Constitution of India, 1950 — Article 12, 16, 311
High Courts12 May 2010
Roop Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2496
High Courts11 May 2010Dismissed
Laxman Yadav Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 383
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 307, 324