High Courts17 May 2010Allowed
Gopal Traders Vs State of U.P. trough its Prin. Secy. Tax and Registration
Allahabad High Court · AIR 2010 All 144 : (2011) 3 AWC 2594
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 150 of 226
High Courts17 May 2010Dismissed
In Re: Alps Industries Ltd.
Allahabad High Court · (2010) 05 AHC CK 0086
COMPANIES ACT, 1956 — Section 391, 392, 393, 394, 433Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts17 May 2010Dismissed
Commissioner of Customs Vs Balwinder Singh and Another
Allahabad High Court · (2010) 05 AHC CK 0071
Customs Act, 1962 — Section 110, 115(2), 130A
High Courts17 May 2010Dismissed
Chhatra Pal Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2603
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts14 May 2010Allowed
Firoz Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0363
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 May 2010Dismissed
Paras Nath and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 6 AWC 5716(1)
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 229B, 6
High Courts14 May 2010Dismissed
Mohan Lal Sareen Vs State of U.P. and Others
Allahabad High Court · AIR 2010 All 153 : (2011) 3 AWC 2596 : (2010) 3 CivCC 526
Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(16), 2(6), 3, 33, 56
High Courts14 May 2010Dismissed
Kumari Deoki Verma Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3720
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 1, 7AUttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 10, 14, 5Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 9
High Courts14 May 2010Dismissed
Vipin and Another Vs State of U.P.
Allahabad High Court · (2010) CriLJ 3789 : (2011) 6 RCR(Criminal) 81
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 215, 221, 264, 313Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts14 May 2010Dismissed
Nagar Nigam Ghaziabad Vs Smt. Kailashwati Bhatia and Others
Allahabad High Court · (2010) 5 AWC 5177
Specific Relief Act, 1963 — Section 34, 41Specific Relief Act, 1963 — Section 34, 41Specific Relief Act, 1963 — Section 34, 41
High Courts14 May 2010Dismissed
Amit Kumar Shukla Vs Lucknow Nagar Nigam and Others
Allahabad High Court · (2010) 05 AHC CK 0291
Constitution of India, 1950 — Article 12, 14, 226Constitution of India, 1950 — Article 12, 14, 226Constitution of India, 1950 — Article 12, 14, 226
High Courts14 May 2010Allowed
Jaideep Shukla & Ors. Vs Union of India & Ors.
Allahabad High Court · (2010) 05 AHC CK 0246
Constitution of India, 1950 — Article 16
High Courts14 May 2010Allowed
Mohd.Hafeez Vs Chandra Mohan Srivastava
Allahabad High Court · (2010) 05 AHC CK 0234
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Provincial Small Cause Courts Act, 1887 — Section 17
High Courts14 May 2010Dismissed
Kishore Auto Sales and Others Vs Bharat Petroleum Corporation Ltd. Varanasi and Others
Allahabad High Court · (2010) 05 AHC CK 0227
Essential Commodities Act, 1955 — Section 7Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005 — Clause 7
High Courts14 May 2010Disposed Of
Liladhar Vs Union of India and others
Allahabad High Court · (2010) 05 AHC CK 0217
Army Act, 1950 — Section 15(6)(e), 154
High Courts14 May 2010Dismissed
Chintamani and another Vs State of U.P. and another
Allahabad High Court · (2010) 05 AHC CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 195(1)(b)(ii), 419, 465, 468
High Courts14 May 2010Dismissed
Tilakram Vs Pramod Kumar
Allahabad High Court · (2010) 4 CivCC 572
Specific Relief Act, 1963 — Section 20, 21
High Courts14 May 2010Dismissed
Om Pal Singh and Another Vs Raj Krishna and Another
Allahabad High Court · (2010) 3 CivCC 457
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 May 2010Dismissed
Jaswant Singh and Another Vs Kusum Lata Devi
Allahabad High Court · (2010) 05 AHC CK 0196
Civil Procedure Code, 1908 (CPC) — Section 115, 141Succession Act, 1925 — Section 388(3)