High Courts18 May 2010Dismissed
Sanjay Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0092
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 149 of 226
High Courts18 May 2010
Nanhe Lal Verma Vs Commissioner and Others
Allahabad High Court · (2010) 05 AHC CK 0066
Stamp Act, 1899 — Section 47A, 56, 56(1A)
High Courts18 May 2010
Pawan Kumar Vs State of U.P.
Allahabad High Court · (2012) 3 Crimes 580
Penal Code, 1860 (IPC) — Section 363, 366
High Courts18 May 2010Dismissed
Khatoon Begum and Others Vs Addl. District Judge and Others
Allahabad High Court · (2010) 05 AHC CK 0023
Constitution of India, 1950 — Article 226
High Courts18 May 2010Allowed
Mahendra Singh (Work Agent) Vs State of U.P.
Allahabad High Court · (2010) 126 FLR 67
High Courts17 May 2010
Mahendra Pratap Singh Vs State of U.P.
Allahabad High Court · (2011) 1 Crimes 98 : (2011) 8 RCR(Criminal) 3003
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts17 May 2010Dismissed
Tufail Ahmad Vs State of U.P. and Others
Allahabad High Court · (2010) CriLJ 3797 : (2010) 4 RCR(Criminal) 542
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439(2)
High Courts17 May 2010Dismissed
Smt. Radhika Devi Vs Labour Commissioner and Others
Allahabad High Court · (2010) 4 AWC 4098 : (2010) 125 FLR 1092
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 136, 226
High Courts17 May 2010Allowed
Commissioner, Trade Tax Vs Kapil Vastu Ent. Nirmata Kalyan Samiti
Allahabad High Court · (2011) 38 VST 323
Uttar Pradesh Trade Tax Act, 1948 — Section 2
High Courts17 May 2010Dismissed
Mishra Brothers Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4728
Uttar Pradesh Kerosene Oil Control Order, 1962 — Rule 12
High Courts17 May 2010Dismissed
Gopal Singh Vs State of U.P. and Others
Allahabad High Court · AIR 2010 All 144 : (2011) 3 AWC 2594
High Courts17 May 2010Disposed Of
State of U.P. Vs Rajesh Tiwari
Allahabad High Court · (2010) 05 AHC CK 0316
High Courts17 May 2010Allowed
T. Nupur Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0248
Constitution of India, 1950 — Article 14Uttar Pradesh State Universities Act, 1973 — Section 28(5)
High Courts17 May 2010Dismissed
Raju @ Sonu Vs Katori Devi and others
Allahabad High Court · (2010) 05 AHC CK 0245
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts17 May 2010Dismissed
Sukha Devi and others Vs Mithilesh Kumar & another
Allahabad High Court · (2010) 05 AHC CK 0219
Civil Procedure Code, 1908 (CPC) — Section 147Evidence Act, 1872 — Section 18
High Courts17 May 2010Dismissed
Chandra Prakash Vs IInd Addl, District Judge, Firozabad and another
Allahabad High Court · (2010) 05 AHC CK 0214
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts17 May 2010Dismissed
Alliance Industrial Marketing Vs Union of India and others
Allahabad High Court · (2010) 05 AHC CK 0189
High Courts17 May 2010Disposed Of
Anibarn Chattergi Vs State of Uttar Pradesh
Allahabad High Court · (2010) 7 RCR(Criminal) 1277
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 411, 420
High Courts17 May 2010Dismissed
New India Assurance Company Ltd. Vs Nirmala and Others
Allahabad High Court · (2010) 05 AHC CK 0114
Motor Vehicles Act, 1988 — Section 170, 173
High Courts17 May 2010
Dr. Nupur Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0113
Constitution of India, 1950 — Article 14, 21, 41