High Courts20 May 2010Dismissed
Gangajali Vs Mahabal
Allahabad High Court · (2010) 05 AHC CK 0230
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 147 of 226
High Courts20 May 2010Dismissed
State Bank of India Vs Shankar Dayal Agarwal
Allahabad High Court · (2010) 05 AHC CK 0223
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 May 2010Disposed Of
Anil Sinhgh and 3 Ors. Vs State of U.P.& Anothers.
Allahabad High Court · (2010) 05 AHC CK 0142
High Courts20 May 2010Dismissed
Prem Shanker Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0128
Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 May 2010Allowed
Suniya (In Jail) Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0127
Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 34, 376
High Courts20 May 2010Allowed
Rahul Chaturvedi and Others Vs Hon’Ble Chairperson, Debts Recovery Appellate Tribunal and Others
Allahabad High Court · (2010) 05 AHC CK 0117
High Courts20 May 2010Dismissed
Roadways Mazdoor Sabha and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 1 LLJ 239
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 14, 15Trade Unions Act, 1926 — Section 18, 28, 8
High Courts20 May 2010Allowed
Ansar and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 560
Criminal Procedure Code, 1973 (CrPC) — Section 227, 319, 319(1)Penal Code, 1860 (IPC) — Section 149, 307, 352, 427, 504
High Courts20 May 2010
Smt. Shanti Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2465
High Courts19 May 2010
Shakuntala Devi and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 220 : (2011) 1 BC 206
High Courts19 May 2010
Shambhoo Nath Singh Vs Hindustan Petroleum Copn. Ltd. and Others
Allahabad High Court · (2011) 3 AWC 2624
Constitution of India, 1950 — Article 226
High Courts19 May 2010Allowed
Sudershan and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2463
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20(2), 21(2)
High Courts19 May 2010Allowed
Haridaya Nand Sharma Vs State of U.P. thr. Secy. Rural Developoment Govt. of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0317
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4
High Courts19 May 2010Allowed
Smt. Kaushilya Dwivedi and Another Vs Commissioner, Lucknow Division and Others
Allahabad High Court · (2010) 05 AHC CK 0307
Stamp Act, 1899 — Section 33, 56Stamp Act, 1899 — Section 33, 56Stamp Act, 1899 — Section 33, 56
High Courts19 May 2010Dismissed
Ajay Pal Singh Vs State of U.P. & Others
Allahabad High Court · (2010) 05 AHC CK 0272
High Courts19 May 2010Dismissed
Constable 483 C.P.Vednath Pandey And Others Vs State of U.P.Through Secretary,Dept.Of Home And Others
Allahabad High Court · (2010) 05 AHC CK 0271
High Courts19 May 2010Allowed
Radha Vs State of U.P.and Others
Allahabad High Court · (2010) 05 AHC CK 0260
High Courts19 May 2010Dismissed
Jugal Kishore Agarwal and others Vs Rohit Kumar Agarwal and another
Allahabad High Court · (2010) 05 AHC CK 0231
High Courts19 May 2010Allowed
Ramesh Chandra Dwivedi Vs Special Judge and another
Allahabad High Court · (2010) 05 AHC CK 0224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 May 2010Disposed Of
State of U.P. and another Vs Nek Singh
Allahabad High Court · (2010) 05 AHC CK 0220
Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3(1)(a), 4Uttar Pradesh Urban Land (Ceiling and Regulation) Act, 1976 — Section 33