COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 146 of 226

High Courts21 May 2010Dismissed

Ram Narayan and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 1 ACR 392 : (2010) 7 RCR(Criminal) 1324

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 311, 397Penal Code, 1860 (IPC) — Section 308, 323, 325, 34, 504

High Courts21 May 2010Allowed

Sugreev Vs State of U.P.

Allahabad High Court · (2010) 05 AHC CK 0357

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307

High Courts21 May 2010Dismissed

Bansal Wire Industries Ltd. and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 32 VST 533

Central Sales Tax Act, 1956 — Section 14, 15Uttar Pradesh Sales Tax Act, 1948 — Section 35, 3AUttar Pradesh Trade Tax Act, 1948 — Section 21, 21(2)

High Courts21 May 2010Dismissed

Radha Krishna (Dead) through L.Rs. and Another Vs Ram Chandra and Another

Allahabad High Court · (2010) 5 AWC 4860

High Courts21 May 2010Dismissed

Shakeel Ahmad and Others Vs Yameen (D) through L.Rs. and Others

Allahabad High Court · (2011) 3 AWC 2792

High Courts21 May 2010

Smt. Gunja Devi Vs State of U.P.

Allahabad High Court · (2011) 1 ACR 684

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 106, 113B

High Courts21 May 2010Dismissed

Deena Nath and Others Vs Deputy Director of Consolidation

Allahabad High Court · (2010) 6 AWC 6099

Civil Procedure Code, 1908 (CPC) — Section 105, 11Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 193, 196, 228

High Courts21 May 2010Dismissed

Fit. Lt. H.B. Mishra Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 1 AWC 648

Air Force Act, 1950 — Section 18Air Force Rules, 1969 — Rule 16, 16(4), 17Army Act, 1950 — Section 18

High Courts21 May 2010Dismissed

Smt. Suman Devi Vs State of U.P. and Others

Allahabad High Court · (2010) 5 AWC 4905 : (2010) 126 FLR 792 : (2009) 121 FLR 958

Constitution of India, 1950 — Article 14, 16, 309

High Courts20 May 2010

Ram Awadh Gupta Vs Authorised Officer/Asstt. General Manager S.B.I. and Another

Allahabad High Court · (2011) 3 AWC 2605

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)

High Courts20 May 2010Dismissed

Jafir Ahmad Vs Mehdi Hasan and Another

Allahabad High Court · (2012) 116 RD 83

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17

High Courts20 May 2010Dismissed

Vipin Kumar Goel and Others Vs State of U.P. and Others

Allahabad High Court · AIR 2010 All 151 : (2011) 112 RD 175

Registration Act, 1908 — Section 17, 18, 23, 24, 25

High Courts20 May 2010Allowed

Shyam Sunder and Another Vs State of U.P. and Another

Allahabad High Court · (2010) 05 AHC CK 0333

Criminal Procedure Code, 1973 (CrPC) — Section 227, 319, 319(1), 482Penal Code, 1860 (IPC) — Section 302, 309

High Courts20 May 2010Dismissed

Allahabad High School Society and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 3 AWC 2330

Constitution of India, 1950 — Article 142Societies Registration Act, 1860 — Section 12D, 12D(1), 2, 4, 4AUttar Pradesh Societies Registration Rules, 1976 — Rule 11, 14, 17, 18, 19

High Courts20 May 2010Allowed

Anoop Kumar and Raj Kumar Vishwakarma Vs State of U.P. and Others

Allahabad High Court · (2010) 125 FLR 792

Uttar Pradesh Reorganisation Act, 2000 — Section 73(2)Uttar Pradesh Reorganisation Act, 2000 — Section 73(2)Uttar Pradesh Reorganisation Act, 2000 — Section 73(2)

High Courts20 May 2010Dismissed

Kohli Brothers Colour Lab (P) Ltd. Vs The Commissioner, Income Tax The Commissioner, Income Tax Vs Kohli Brothers Color Lab (P) Ltd.

Allahabad High Court · (2010) 05 AHC CK 0310

Income Tax Act, 1961 — Section 260A, 268A, 28, 36Income Tax Act, 1961 — Section 260A, 268A, 28, 36Income Tax Act, 1961 — Section 260A, 268A, 28, 36

High Courts20 May 2010Allowed

Surendra Prasad Agnihotri and Abu Mohd. Khan Vs State of U.P. and Others

Allahabad High Court · (2011) 3 AWC 2429 : (2010) 126 FLR 1017 : (2010) 2 UPLBEC 1171

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18

High Courts20 May 2010Allowed

Hemant Krishna Maurya and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 5 AWC 4525

Constitution of India, 1950 — Article 14, 15, 16, 335, 46Indian Medical Council Act, 1956 — Section 33Constitution of India, 1950 — Article 14, 15, 16, 335, 46

High Courts20 May 2010Disposed Of

Kusum Kapoor And Others Vs State of U.P. And Others

Allahabad High Court · (2010) 05 AHC CK 0270

High Courts20 May 2010Dismissed

K.P. Singh & Others Vs State of U.P. & Another

Allahabad High Court · (2010) 05 AHC CK 0269