High Courts24 May 2010Dismissed
Ram Naresh Vs State of U.P. & Ors.
Allahabad High Court · (2010) 05 AHC CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 173, 397
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 145 of 226
High Courts24 May 2010Allowed
Krishna Chandra Verma Vs Ram Gopal
Allahabad High Court · (2010) 05 AHC CK 0238
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts24 May 2010Allowed
Sobha Ram Yadav Vs Sachiv, Vidyut Sevaayog, Uttar Pradesh, Power Corporation Ltd. and Others
Allahabad High Court · (2010) 05 AHC CK 0228
High Courts24 May 2010Allowed
Guru Singh and others Vs Apar D.J., Lucknow and others
Allahabad High Court · (2010) 05 AHC CK 0225
High Courts24 May 2010Disposed Of
Raghuraj Singh and another Vs Ghanshyam Das and others
Allahabad High Court · (2010) 05 AHC CK 0215
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 May 2010Dismissed
Vishnu Dayal Sharma and others Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0207
Constitution of India, 1950 — Article 226, 41, 43, 46
High Courts24 May 2010Dismissed
Sanjiv Mishra Vs Ramashcharya Verma and Two Others
Allahabad High Court · (2010) 05 AHC CK 0197
Motor Vehicles Act, 1988 — Section 173
High Courts24 May 2010Dismissed
Raghu Raj Singh and Another Vs Ghanshyam Das and Others
Allahabad High Court · (2010) 4 RCR(Civil) 269
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Hindu Succession Act, 1956 — Section 25, 26
High Courts24 May 2010Allowed
Anil Kumar Garg & Others Vs State of U.P. & Others
Allahabad High Court · (2010) 05 AHC CK 0143
High Courts24 May 2010
Jai Nath (Since Deceased) and Others Vs Girija Shankar and Others
Allahabad High Court · (2010) 05 AHC CK 0093
Specific Relief Act, 1963 — Section 20
High Courts24 May 2010Dismissed
Commissioner of Income Tax Vs Goel Builders
Allahabad High Court · (2010) 235 CTR 472 : (2011) 331 ITR 344 : (2010) 192 TAXMAN 28
Civil Procedure Code, 1908 (CPC) — Section 11Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 10, 11, 12, 143(1), 143(3)
High Courts24 May 2010
Commissioner of Income Tax (Central) Vs Smt. Swapna Roy
Allahabad High Court · (2010) 233 CTR 10 : (2011) 331 ITR 367 : (2010) 192 TAXMAN 105
Civil Procedure Code, 1908 (CPC) — Section 11, 2Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 11, 12, 142, 143, 144
High Courts24 May 2010Dismissed
Commissioner of Income Tax Vs Rajeev Sharma
Allahabad High Court · (2011) 336 ITR 678
Income Tax Act, 1961 — Section 139, 142(1), 143, 143(2), 143(3)
High Courts24 May 2010Dismissed
Giriraj Prasad Vs Shyam Sunder Agrawal
Allahabad High Court · (2011) 4 AWC 3671
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106, 111, 114, 116, 20(4)
High Courts24 May 2010Dismissed
Income Tax Officer Vs Smt. Kaiser Jahan and Another
Allahabad High Court · (2011) 4 AWC 3674
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11C
High Courts21 May 2010Dismissed
Smt. Vijay Dhir and Others Vs Director of Income Tax and Others
Allahabad High Court · (2011) 335 ITR 112
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1), 158BCIncome Tax Rules, 1962 — Rule 112
High Courts21 May 2010Dismissed
Flt. Lt. H.B. Mishra Vs The Union of India (UOI) and Others
Allahabad High Court · (2011) 1 UPLBEC 196
Air Force Act, 1950 — Section 18Air Force Rules, 1969 — Rule 16, 16(4), 17Army Act, 1950 — Section 18
High Courts21 May 2010Allowed
Dr. Pramod Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4910
Uttar Pradesh Madhayamik Shiksha Adhiniyam, 1921 — Section 17(C)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 11, 11(3), 11(4), 11(5), 17(2)Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 7(1), 7(2), 8, 8(1), 8(2)
High Courts21 May 2010Dismissed
Jokhan Prasad Vs Superintending Engineer, Vidyut Vitran Mandal, Faizabad
Allahabad High Court · (2010) 126 FLR 686
High Courts21 May 2010
Maqsood and Others Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 2455
Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323