High Courts26 May 2010Dismissed
U.P.Avas Evam Vikas Parishad Vs Kanak and others
Allahabad High Court · (2010) 05 AHC CK 0152
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 143 of 226
High Courts26 May 2010Allowed
Govind Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 3 AWC 2509
High Courts26 May 2010Dismissed
Rajpal Singh and Others Vs Vice Chancellor, Dr. Bhim Rao Ambedkar University and Others
Allahabad High Court · (2010) 05 AHC CK 0074
Constitution of India, 1950 — Article 12
High Courts26 May 2010Allowed
Maharaj Singh (D.) through L.R. and Another Vs Jauhari (D.) through L.R. and Others
Allahabad High Court · (2010) 05 AHC CK 0065
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 100Specific Relief Act, 1963 — Section 16, 20
High Courts26 May 2010Allowed
Pravin Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 34 VST 340
Uttar Pradesh Trade Tax Act, 1948 — Section 21Uttar Pradesh Trade Tax Rules, 1948 — Rule 41(8)
High Courts26 May 2010Allowed
Nafees Ahmed Vs State of U.P.
Allahabad High Court · (2010) CriLJ 3800 : (2010) 4 Crimes 200 : (2011) 6 RCR(Criminal) 2470
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7A
High Courts26 May 2010
Ramesh Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2820
Uttar Pradesh Panchayat Raj (Election of Members, Pradhans and Up-Pradhans) Rules, 1994 — Rule 21, 21A, 6Uttar Pradesh Panchayat Raj (Registration of Electors) Rules, 1994 — Rule 10, 11, 12, 12(1), 14
High Courts26 May 2010Allowed
Swadeshi Udyog Vs Trade Tax Officer and Another
Allahabad High Court · (2011) 45 VST 111
High Courts26 May 2010Allowed
Ram Raj Tewari Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1780
Criminal Procedure Code, 1973 (CrPC) — Section 227, 319, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts26 May 2010Disposed Of
U.P. Madhymik Shikshak Sangh and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 5 AWC 4871
High Courts26 May 2010Dismissed
Pradeep Kumar Vs Mohd. Saiful Ezaz Alam Khan and Another
Allahabad High Court · (2011) 4 AWC 3687
Allahabad High Court Rules, 1952 — Rule 5Arbitration Act, 1940 — Section 39(2)Charter Act, 1861 — Section 16
High Courts25 May 2010Allowed
Rakesh Kumar Misra and Others Vs Deputy Director of Consolidation, Barabanki and Others
Allahabad High Court · (2011) 114 RD 233
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 9A
High Courts25 May 2010Dismissed
Dinesh Kumar Arya Vs State of U.P. and Others
Allahabad High Court · (2010) 126 FLR 611
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts25 May 2010Dismissed
Thakuria and Others Vs Shanti Devi
Allahabad High Court · (2010) 5 AWC 5187
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, 100Specific Relief Act, 1963 — Section 20
High Courts25 May 2010Dismissed
Shiv Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5197
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A
High Courts25 May 2010Dismissed
S.I.Harendra Singh @ Harendra Pal Singh And Others Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0268
High Courts25 May 2010Dismissed
Mahabir Singh Vs State Bank of India and others
Allahabad High Court · (2010) 05 AHC CK 0239
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Agricultural Credit Act, 1973 — Section 11A
High Courts25 May 2010Allowed
Kursum Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 05 AHC CK 0226
High Courts25 May 2010Dismissed
Nagesh Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0194
High Courts25 May 2010Dismissed
Ravindra Singh Vs Committee of Management, Marwar Intermediate College, Nasirabad Through Manager
Allahabad High Court · (2010) 05 AHC CK 0193
Contempt of Courts Act, 1971 — Section 19(1)(a)Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 3, 6