High Courts27 May 2010Allowed
Ganga Ram Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1776
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190Penal Code, 1860 (IPC) — Section 195(1), 463, 471, 475, 476
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 142 of 226
High Courts26 May 2010Dismissed
Union of India and others Vs Constable Satish Kumar
Allahabad High Court · (2010) 127 FLR 59
High Courts26 May 2010
Dr. Tulai Ram Singh Gangwar Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6139
Penal Code, 1860 (IPC) — Section 420Uttar Pradesh Intermediate Education Act, 1921 — Section 16D(7), 16G(7)
High Courts26 May 2010Allowed
Narendra Dhar Vs State of U.P. and Another
Allahabad High Court · AIR 2010 All 145
Stamp Act, 1899 — Article 23, 35, 63, 2(10), 2(16)Transfer of Property Act, 1882 — Section 105, 54
High Courts26 May 2010
Oriental Insurance Company Ltd. Vs Gajendri Devi and Others
Allahabad High Court · (2011) 1 LLJ 745
Workmens Compensation Act, 1923 — Section 21, 21(2), 30, 8
High Courts26 May 2010
Janta Inter College, Pateshwarnath, Patijiya Bujurg, Gonda Vs State of U.P.
Allahabad High Court · (2010) 126 FLR 685
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 7, 8
High Courts26 May 2010Allowed
Abdul Samad Khan Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4894 : (2010) 126 FLR 884
Companies Act, 1956 — Section 617General Provident Fund (Uttar Pradesh) Rules, 1985 — Rule 2, 20, 22, 4, 5Uttar Pradesh General Clauses Act, 1904 — Section 4(25)
High Courts26 May 2010Dismissed
Naththan Lal and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 694
Criminal Procedure Code, 1898 (CrPC) — Section 342Criminal Procedure Code, 1973 (CrPC) — Section 244, 313, 313(1), 342Penal Code, 1860 (IPC) — Section 120B, 218
High Courts26 May 2010Allowed
Brahma Wati and Others Vs Jai Prakash and Others
Allahabad High Court · (2010) 5 AWC 5198
Civil Procedure Code, 1908 (CPC) — Section 100, 47
High Courts26 May 2010Disposed Of
Subroto Paul @ Yash Paul and another Vs State of U.P. & others
Allahabad High Court · (2010) 05 AHC CK 0267
High Courts26 May 2010Allowed
Vijay Shanker Pathak Vs Vishnu Bhagwan Ram Janki Ji Virajman Mandir
Allahabad High Court · (2010) 05 AHC CK 0257
High Courts26 May 2010Dismissed
Keshav Dev @ Keshav Singh Vs Shyam Sunder and others
Allahabad High Court · (2010) 05 AHC CK 0255
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts26 May 2010Disposed Of
Hausila Prasad Tripathi Vs U.P.Avas Evam Vikas Parishad through Housing Commissioner
Allahabad High Court · (2010) 05 AHC CK 0254
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 88(2)
High Courts26 May 2010Dismissed
Shiv Charan Vs Kapoori Devi and others
Allahabad High Court · (2010) 05 AHC CK 0213
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts26 May 2010Allowed
Sudhir Kumar Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0205
Penal Code, 1860 (IPC) — Section 302
High Courts26 May 2010Allowed
Pushpendra Singh alias Pintu Singh Chauhan Vs State of U.P.
Allahabad High Court · (2010) 7 RCR(Criminal) 1329
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts26 May 2010Allowed
Committee of Management Maharashi Ravidas Inter College, Sitapur and another Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0201
Constitution of India, 1950 — Article 226
High Courts26 May 2010Dismissed
Ram Bachan Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0191
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 May 2010Allowed
Kallu Khan and others Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 2433
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 May 2010Dismissed
Santosh Sharma Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0160
Penal Code, 1860 (IPC) — Section 201, 302, 377