High Courts28 May 2010Dismissed
Prabhat Narain S/O Prakash Narain Srivastava [P.I.L.] Vs Union of India Through Ministry of Environment & Forest
Allahabad High Court · (2010) 05 AHC CK 0169
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 140 of 226
High Courts28 May 2010Partly Allowed
Randhey and another Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326, 436
High Courts28 May 2010Dismissed
Govind Lal Kesarwani and another Vs A.D.J. and another
Allahabad High Court · (2010) 05 AHC CK 0151
High Courts28 May 2010Dismissed
Abrar Ahmad Vs Jogendra Singh
Allahabad High Court · (2010) 05 AHC CK 0150
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts28 May 2010Disposed Of
India Literacy Board Vs Registrar, Firms, Societies and Chits and Others
Allahabad High Court · (2010) 05 AHC CK 0116
Allahabad High Court Rules, 1952 — Chapter 8, 5
High Courts28 May 2010Dismissed
Munne Khan and Others Vs Board of Revenue and Others
Allahabad High Court · (2010) 6 AWC 6141
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts28 May 2010Dismissed
State of U.P. and Others Vs Jagannath Prasad Gaur and Others
Allahabad High Court · (2011) 4 ADJ 398
Constitution of India, 1950 — Article 142Police Act, 1861 — Section 4
High Courts28 May 2010Allowed
Shiv Balak and Others Vs D.D.C., Unnao Camp and Others
Allahabad High Court · (2010) 5 AWC 5307
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts28 May 2010Dismissed
Smt. Sheela Devi and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 5 ADJ 86 : (2011) 1 AWC 906 : (2010) 2 UPLBEC 1457
Administrative Tribunals Act, 1985 — Section 15Constitution of India, 1950 — Article 12, 226, 32
High Courts28 May 2010Dismissed
Navneet Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5205
Constitution of India, 1950 — Article 14Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 2Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(1)
High Courts28 May 2010Dismissed
Murlidhar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts28 May 2010Allowed
Sardar Jaspal Singh Vs Kailash Nath Pandey and Others
Allahabad High Court · (2011) 4 AWC 3682
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts27 May 2010Allowed
Jitendra Prakash Pandey Vs Board of Revenue, Lucknow and Others
Allahabad High Court · (2011) 2 LLJ 701
Constitution of India, 1950 — Article 14, 16
High Courts27 May 2010Allowed
Madhu Colonizers Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3708
Constitution of India, 1950 — Article 226
High Courts27 May 2010Dismissed
Gaurav Traders and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5203
Constitution of India, 1950 — Article 226
High Courts27 May 2010Dismissed
Syed Naseem Muzaffar and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 05 AHC CK 0303
High Courts27 May 2010Dismissed
C/M, Kedar Narain Krishak Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0293
Societies Registration Act, 1860 — Section 25(2)
High Courts27 May 2010Allowed
Nand Lal Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0283
High Courts27 May 2010Allowed
Abdul Baari Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0266
High Courts27 May 2010Allowed
Sarvesh Vs State of U.P. & Anr.
Allahabad High Court · (2010) 05 AHC CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 319