High Courts27 May 2010Dismissed
High Tech Drillers Private Limited Vs State of U.P and Others
Allahabad High Court · (2010) 05 AHC CK 0253
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 141 of 226
High Courts27 May 2010Dismissed
Mohd.Ahmad Khan Vs Mirza Mohammad Ali
Allahabad High Court · (2010) 05 AHC CK 0237
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts27 May 2010Dismissed
Ashok Kumar Vs Pratap Singh and others
Allahabad High Court · (2010) 05 AHC CK 0235
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 30
High Courts27 May 2010Dismissed
Rizwan Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 3130
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 504
High Courts27 May 2010Dismissed
Rajdeep Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 2508
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 May 2010Dismissed
Pinku @ Vijay Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0208
Penal Code, 1860 (IPC) — Section 201, 302, 307, 364, 376
High Courts27 May 2010Dismissed
Sabir & Ors. Vs State of U.P. & Others
Allahabad High Court · (2010) 05 AHC CK 0168
High Courts27 May 2010Dismissed
Yunus @ Bulla Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0163
Penal Code, 1860 (IPC) — Section 302, 307, 504
High Courts27 May 2010Dismissed
Vikrant @ Khali Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 2594
Penal Code, 1860 (IPC) — Section 302, 404
High Courts27 May 2010Dismissed
Deena Nath Vs Regional Conciliation Officer (Labour Department) 2-A, Police Lines, Gorakhpur And Others
Allahabad High Court · (2010) 05 AHC CK 0158
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2A, 4K
High Courts27 May 2010Dismissed
Rajeev Kumar and another Vs Siddharth Bhardwaj and others
Allahabad High Court · (2010) 05 AHC CK 0149
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts27 May 2010Disposed Of
Shobha Ram and others Vs State of U.P.through Prin.Secy.Religious Affirs Civil Sect.
Allahabad High Court · (2010) 05 AHC CK 0148
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 May 2010Dismissed
Seema Constructions Company Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0137
Building and Other Construction Workers Welfare Cess Act, 1996 — Section 10, 11, 2(c), 3, 4(1)(2)
High Courts27 May 2010Dismissed
High Tech Drillers Pvt.Ltd Vs State s of U.P. & Ors.
Allahabad High Court · (2010) 05 AHC CK 0131
Constitution of India, 1950 — Article 226
High Courts27 May 2010
Smt. Abha Shukla and Aasha Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 5300
Constitution of India, 1950 — Article 14, 16, 21
High Courts27 May 2010Dismissed
Managing Director, U.P. Bridge Corporation Limited and Another Vs The Prescribed Authority, Industrial Tribunal No. (II) and Another
Allahabad High Court · (2010) 05 AHC CK 0111
Constitution of India, 1950 — Article 226, 227, 38, 39, 43
High Courts27 May 2010
Rakesh Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0106
Constitution of India, 1950 — Article 243
High Courts27 May 2010Allowed
NOIDA Rickshaw Chalak Vikas Samiti and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 5 AWC 4734
Constitution of India, 1950 — Article 13, 19, 21, 243Q, 77
High Courts27 May 2010
Mohammad Aqil and Others Vs Shamiuddin
Allahabad High Court · (2010) 05 AHC CK 0096
Constitution of India, 1950 — Article 226
High Courts27 May 2010
U.P. Power Corpn. Ltd. and Another Vs National Human Rights Commission and Another
Allahabad High Court · AIR 2010 All 139 : (2010) 5 AWC 4873
Constitution of India, 1950 — Article 21Protection of Human Rights Act, 1993 — Section 18, 2