High Courts28 May 2010Dismissed
Janpad Int. Bhatta Samiti and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 05 AHC CK 0290
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 139 of 226
High Courts28 May 2010Allowed
Rajol and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 05 AHC CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 227, 319, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 May 2010Dismissed
Synergy Waste Management Private Ltd. Vs Union of India Thro. Its Secy.(Environment) and ors.
Allahabad High Court · (2010) 05 AHC CK 0265
High Courts28 May 2010Dismissed
Dhruv Ji Barnawal & Others Vs State of U.P. & Others
Allahabad High Court · (2010) 05 AHC CK 0264
High Courts28 May 2010Allowed
Jai Mata Ply Wood Company Ltd. Vs State of U.P. & Others
Allahabad High Court · (2010) 05 AHC CK 0263
High Courts28 May 2010Allowed
Seema Azad Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0262
Constitution of India, 1950 — Article 20, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 439, 482, 50APenal Code, 1860 (IPC) — Section 120B, 121, 121A
High Courts28 May 2010Disposed Of
Committee of Managements Duja Devi Mahavidyalaya Vs State of U.P. and others
Allahabad High Court · (2010) 05 AHC CK 0259
High Courts28 May 2010Dismissed
Naresh Dubey Vs State of U.P. and Another
Allahabad High Court · (2010) 05 AHC CK 0252
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 200, 482General Clauses Act, 1897 — Section 9
High Courts28 May 2010Dismissed
National Insurance Company Ltd. Vs Jamuna Devi and Others
Allahabad High Court · (2010) 05 AHC CK 0251
Motor Vehicles Act, 1988 — Section 173
High Courts28 May 2010Allowed
Union of India and Others Vs Parshu Ram and Another
Allahabad High Court · (2010) 05 AHC CK 0247
High Courts28 May 2010Allowed
Srawan Kumar Tiwari Vs State of U.P. & Ors.
Allahabad High Court · (2010) 05 AHC CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190
High Courts28 May 2010Disposed Of
Friends Buildtech & Developers (P) Ltd., Nehru Nagar, Agra Vs State of U.P and Another
Allahabad High Court · (2010) 05 AHC CK 0229
Uttar Pradesh Value Added Tax Act, 2008 — Section 55
High Courts28 May 2010Allowed
Markandey Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 05 AHC CK 0199
High Courts28 May 2010Disposed Of
Shafiq S/o Rapiq Ahmed Vs State of U.P.
Allahabad High Court · (2010) 05 AHC CK 0190
Penal Code, 1860 (IPC) — Section 302, 377
High Courts28 May 2010Dismissed
Omkar Singh and another Vs Harjeet Singh and others
Allahabad High Court · (2010) 05 AHC CK 0188
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts28 May 2010Dismissed
Vishnu Sharan Pandey Vs Sunil Kumar Bhalotiya
Allahabad High Court · (2010) 05 AHC CK 0185
High Courts28 May 2010Allowed
Shashi Bala Sharma Vs State of U.P.and Another
Allahabad High Court · (2010) 05 AHC CK 0173
High Courts28 May 2010Allowed
Jai Mata Ply Wood Co. Pvt. Ltd. Vs Ghaziabad Development Authority
Allahabad High Court · (2010) 05 AHC CK 0172
High Courts28 May 2010Allowed
Mrig Trading Pvt. Ltd. and two others Vs UCM Coal Company Ltd.
Allahabad High Court · (2010) 05 AHC CK 0170