High Courts10 Jun 2010Dismissed
Asstt. Commissioner of Income Tax Vs D.M. Brothers
Allahabad High Court · (2010) 06 AHC CK 0008
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 145, 145(2)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 138 of 226
High Courts10 Jun 2010
Starlinger and Company Ges M.B.H. Vs Raj Kumar Lohia and Others
Allahabad High Court · (2010) 4 CompLJ 466
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Jun 2010Dismissed
Abdul Majid Mir Vs Col. Kapil Dev Ghai and Others
Allahabad High Court · (2010) 6 AWC 6123
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Evidence Act, 1872 — Section 68Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Jun 2010Dismissed
Starlinger and Company Ges.m.b.h Vs Shri Raj Kumar Lohia and Others
Allahabad High Court · (2010) 6 AWC 6114
Arbitration and Conciliation Act, 1996 — Section 7, 8Civil Procedure Code, 1908 (CPC) — Section 115Arbitration and Conciliation Act, 1996 — Section 7, 8
High Courts09 Jun 2010Disposed Off
Dhiraj Kumar Srivastava and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 06 AHC CK 0027
High Courts09 Jun 2010Dismissed
Prem Narayan Pandey Vs State of U.P. and another
Allahabad High Court · (2010) 06 AHC CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts09 Jun 2010Dismissed
Arun Kumar Singh and others Vs State of U.P. and another
Allahabad High Court · (2010) 06 AHC CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts08 Jun 2010Partly Allowed
Garhwal Mandal Vikas Nigam Ltd.& Ors. Vs Mata Garg & Co. & Anr.
Allahabad High Court · (2010) 06 AHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 197, 204, 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 93
High Courts04 Jun 2010
Bharti Airtel Limited Vs State of U.P.
Allahabad High Court · (2010) 35 VST 250
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Value Added Tax Act, 2008 — Section 55
High Courts03 Jun 2010Dismissed
Vijay Pal Vs State of U.P.
Allahabad High Court · (2010) 06 AHC CK 0023
Penal Code, 1860 (IPC) — Section 302
High Courts03 Jun 2010Dismissed
Dev Narayan Maurya Vs State of U.P.
Allahabad High Court · (2010) 127 FLR 621
High Courts02 Jun 2010Dismissed
Dr. Anil Kumar Pradhan Vs State of U.P.
Allahabad High Court · (2010) 06 AHC CK 0011
Constitution of India, 1950 — Article 226
High Courts02 Jun 2010
Saraswati Woollen Mills Pvt. Ltd. Vs Punjab National Bank
Allahabad High Court · (2011) 112 RD 111
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21
High Courts31 May 2010Allowed
Sheela W/o Sri Jairam Vs Shri Vijay Pal Singh and Ors.
Allahabad High Court · (2010) 05 AHC CK 0179
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229, 333
High Courts30 May 2010Allowed
Sachidanand Vs State of U.P. and another
Allahabad High Court · (2010) 05 AHC CK 0261
High Courts29 May 2010Dismissed
Shahzad S/o Hazi Istiyaque Vs Superintendent, District Jail, Ferozabad and others
Allahabad High Court · (2010) 05 AHC CK 0182
National Security Act, 1980 — Section 3(3)
High Courts28 May 2010
Smt. Rani Devi Vs State of U.P. and Another
Allahabad High Court · (2011) 6 RCR(Criminal) 2543
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137(2), 138, 145
High Courts28 May 2010Dismissed
Brij Bihari Vs Kusum Lata and Others
Allahabad High Court · (2011) 1 ACR 413
Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 9
High Courts28 May 2010Allowed
Vishwakant Gupta Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6095
Uttar Pradesh Excise (Settlement of Licences for Retail Sale of Beer) Rules, 2001 — Rule 6
High Courts28 May 2010Allowed
O.P. Sharma Vs U.P. Awas Avam Vikas Parishad and Others
Allahabad High Court · (2010) 05 AHC CK 0304
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 106, 114, 59